Gujarat Appropriation (Excess Expenditure) Act, 2014
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Appropriation (Excess Expenditure) Act, 2014 12 OF 2014 [28 July 2014] CONTENTS 1. Short title. 2. Issue of Rs. 12,95,41,09,892 from and out of the Consolidated Fund of the State of Gujarat for the financial year 1999-2000. 3. Appropriation. Gujarat Appropriation (Excess Expenditure) Act, 2014 12 OF 2014 [28 July 2014] AN ACT to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Gujarat for the services of the financial year ending on the thirty-first day of March, 2000. It is hereby enacted in the Sixty-fifth Year of the Republic of India as follows:- 1. Short title. :- This Act may be called the Gujarat Appropriation (Excess Expenditure) Act, 2014. 2. Issue of Rs. 12,95,41,09,892 from and out of the Consolidated Fund of the State of Gujarat for the financial year 1999-2000. :- From and out of the Consolidated Fund of the State of Gujarat, there shall be paid and applied sums not exceeding those specified in column 4 of the Schedule hereto annexed amounting in the aggregate to the sum of twelve hundred ninety-five crores, forty-one lakhs, nine thousand, eight hundred ninety-two rupees towards defraying the several charges which have come in course of payment during the financial year ending on the thirty-first day of March, 2000, in respect of the services and purposes specified in column 2 of the Schedule. 3. Appropriation. :- The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Gujarat by this Act shall be deemed to have been appropriated for the services and purposes expressed in the Schedule in relation to the financial year ending on the thirty-first day of March, 2000. SCHEDULE ( See sections 2 and 3 ) No. of Excess Demand/ Services and Revenue / Sums not exceeding Voted by the Charged on the Appropriation Purposes Capital Legislative Assembly Consolidated Fund Total 1 2 3 4 4 Animal Husbandry and Dairy Development Revenue 2,18,42,128 2,18,42,128 7 Education Department Revenue 97,437 97,437 8 Education Revenue 98,11,87,878 98,11,87,878 9 Other Expenditure pertaining to Education Department Capital 1,06,19,758 1,06,19,758 10 Energy and Petrochemicals Department Revenue 3,09,604 3,09,604 17 Pensions and Other Retirement Benefits Revenue 25,58,43,864 25,58,43,864 18 Other Expenditure pertaining to Finance Department Capital 997 997 19 Repayment of Debt pertaining to Finance Department and its servicing Revenue 93,24,981 93,24,981 Capital 78,82,96,970 78,82,96,970 22 Food Revenue 35,26,605 35,26,605 23 Other Expenditure pertaining to Food, Civil Supplies and Consumer Affairs Department Revenue 19,586 19,586 Capital 68,294 68,294 42 Police Revenue 16,83,48,442 16,83,48,442 51 Tourism Revenue 1,11,394 1,11,394 55 Other Expenditure pertaining to Information and Broadcasting Department Revenue 2,86,048 2,86,048 56 Labour and Employment Department Revenue 51,930 51,930 60 Administration of Justice Revenue 1,25,03,636 1,25,03,636 66 Irrigation and Soil Conservation Revenue 8,66,72,03,036 8,66,72,03,036 Capital 25,92,94,882 25,92,94,882 67 Water Supply Revenue 3,62,215 3,62,215 68 Other Expenditure pertaining to Narmada, Water Resources and Water Supply Department Revenue 76,08,025 76,08,025 74 Fisheries Capital 32,68,09,998 32,68,09,998 77 Tax Collection Charges (Revenue Department) Revenue 3,26,75,224 3,26,75,224 78 District Administration Revenue 1,56,96,931 1,56,96,931 79 Relief on account of Natural Calamities Revenue 96,65,40,701 96,65,40,701 80 Dangs District Revenue 2,57,13,962 2,57,13,962 81 Compensations and Assignments Revenue 9,39,361 9,39,361 82 Other Expenditure pertaining to Revenue Department Capital 2,34,785 2,34,785 84 Non- Residential Buildings Revenue 3,28,12,731 10,07,760 3,38,20,491 86 Roads and Bridges Revenue 35,12,65,675 35,12,65,675 87 Gujarat Capital Construction Scheme Revenue 29,03,083 29,03,083 88 Other Expenditure pertaining to Roads and Buildings Department Revenue 1,00,59,938 1,00,59,938 90 Social Security and Welfare Capital 21,700 21,700 94 Tribal Area Sub-Plan Revenue 5,20,333 5,20,333 Total: Revenue 11,53,67,27,432 3,20,35,076 11,56,87,62,508 Capital 59,70,50,414 78,82,96,970 1,38,53,47384 Grand Total: 12,13,37,77,846 82,03,32,046 12,95,41,09,892
Act Metadata
- Title: Gujarat Appropriation (Excess Expenditure) Act, 2014
- Type: S
- Subtype: Gujarat
- Act ID: 16843
- Digitised on: 13 Aug 2025