Gujarat Appropriation (Excess Expenditure) (Second) Act, 2014

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Appropriation (Excess Expenditure) (Second) Act, 2014 13 OF 2014 [28 July 2014] CONTENTS 1. Short title. 2. Issue of Rs. 3,79,62,38,479 from and out of the Consolidated Fund of the State of Gujarat for the financial year 2000-2001. 3. Appropriation. Gujarat Appropriation (Excess Expenditure) (Second) Act, 2014 13 OF 2014 [28 July 2014] AN ACT to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Gujarat for the services of the financial year ending on the thirty-first day of March, 2001. It is hereby enacted in the Sixty-fifth Year of the Republic of India as follows :- 1. Short title. :- This Act may be called the Gujarat Appropriation (Excess Expenditure) (Second) Act, 2014. 2. Issue of Rs. 3,79,62,38,479 from and out of the Consolidated Fund of the State of Gujarat for the financial year 2000-2001. :- From and out of the Consolidated Fund of the State of Gujarat, there shall be paid and applied sums not exceeding those specified in column 4 of the Schedule hereto annexed amounting in the aggregate to the sum of three hundred seventy-nine crores, sixty-two lakhs, thirty-eight thousand, four hundred seventy-nine rupees towards defraying the several charges which have come in course of payment during the financial year ending on the thirty-first day of March, 2001, in respect of the services and purposes specified in column 2 of the Schedule. 3. Appropriation. :- The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Gujarat by this Act shall be deemed to have been appropriated for the services and purposes expressed in the Schedule in relation to the financial year ending on the thirty-first day of March, 2001. SCHEDULE (See sections 2 and 3) No. of Excess Demand / Appropriation Services and Purposes Revenue/ Capital Sums not exceeding Voted by the Legislative Assembly Charged on the Consolidated Fund Total 1 2 3 4 6 Other Expenditure pertaining to Agriculture and Cooperation Department Revenue 165 165 7 Education Department Revenue 14,79,991 14,79,991 8 Education Revenue 1,72,28,16,455 17,75,744 1,72,45,92,199 9 Other Expenditure pertaining to Education Department Revenue 12,92,908 12,92,908 12 Energy Projects Capital 29,42,97,000 29,42,97,000 21 Civil Supplies Revenue 10,35,213 10,35,213 23 Other Expenditure pertaining to Food, Civil Supplies and Consumer Affairs Department Revenue 13,000 13,000 25 Forests Revenue 22,02,480 22,02,480 35 State Legislature Revenue 95,154 95,154 38 Medical and Public Health Revenue 8,16,73,181 8,16,73,181 42 Police Revenue 16,04,79,491 16,04,79,491 46 Other Expenditure pertaining to Home Department Revenue 45,38,663 45,38,663 66 Irrigation and Soil Conservation Revenue 19,14,96,110 19,14,96,110 Capital 27,82,60,109 27,82,60,109 67 Water Supply Capital 94,11,000 94,11,000 74 Fisheries Capital 65,82,10,710 65,82,10,710 Tax Collection 77 Charges (Revenue Department) Revenue 14,609 14,609 80 Dangs District Revenue 50,32,740 50,32,740 81 Compensations and Assignments Revenue 9,37,753 9,37,753 86 Roads and Bridges Revenue 31,69,77,590 31,69,77,590 Capital 5,13,96,073 5,13,96,073 88 Other Expenditure pertaining to Roads and Buildings Department Revenue 1,27,68,730 1,27,68,730 94 Tribal Area Sub-Plan Capital Capital 33,610 33,610 Total: Revenue 2,50,27,31,305 18,98,672 2,50,46,29,977 Capital 1,29,15,74,892 33,610 1,29,16,08,502 Grand Total: 3,79,43,06,197 19,32,282 3,79,6238,479

Act Metadata
  • Title: Gujarat Appropriation (Excess Expenditure) (Second) Act, 2014
  • Type: S
  • Subtype: Gujarat
  • Act ID: 16836
  • Digitised on: 13 Aug 2025