Gujarat Appropriation (Excess Expenditure) (Third) Act, 2014

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Appropriation (Excess Expenditure) (Third) Act, 2014 14 OF 2014 [28 July 2014] CONTENTS 1. Short title. 2. Issue of Rs. 26,40,36,39,323 from and out of the Consolidated Fund of the State of Gujarat for the financial year 2001-2002. 3. Appropriation. Gujarat Appropriation (Excess Expenditure) (Third) Act, 2014 14 OF 2014 [28 July 2014] AN ACT to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Gujarat for the services of the financial year ending on the thirty-first day of March, 2002. It is hereby enacted in the Sixty-fifth Year of the Republic of India as follows:- 1. Short title. :- This Act may be called the Gujarat Appropriation (Excess Expenditure) (Third) Act, 2014. 2. Issue of Rs. 26,40,36,39,323 from and out of the Consolidated Fund of the State of Gujarat for the financial year 2001-2002. :- From and out of the Consolidated Fund of the State of Gujarat, there shall be paid and applied sums not exceeding those specified in column 4 of the Schedule hereto annexed amounting in the aggregate to the sum of twenty-six hundred forty crores, thirty-six lakhs, thirty-nine thousand, three hundred twenty-three rupees towards defraying the several charges which have come in course of payment during the financial year ending on the thirty-first day of March, 2002, in respect of the services and purposes specified in column 2 of the Schedule. 3. Appropriation. :- The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Gujarat by this Act shall be deemed to have been appropriated for the services and purposes expressed in the Schedule in relation to the financial year ending on the thirty-first day of March, 2002. SCHEDULE ( See sections 2 and 3) No. of Excess Services and Revenue/ Sums not exceeding Voted by the Charged on the Demand / Appropriation Purposes Capital Legislative Assembly Consolidated Fund Total 1 2 3 4 7 Education Department Revenue 1,50,960 1,50,960 8 Education Revenue 5,63,156 5,63,156 12 Energy Projects Capital 60,70,80,000 60,70,80,000 19 Repayment of Debt pertaining to Finance Department and its servicing Capital 25,52,75,58,286 25,52,75,58,286 34 Other Expenditure pertaining to General Administration Department Revenue 5,73,308 5,73,308 36 Loans and Advances to Government Servants in Gujarat Legislature Secretariat Capital 7,58,750 7,58,750 61 Other Expenditure pertaining to Legal Department Revenue 15,32,339 15,32,339 66 Irrigation and Soil Conservation Capital 8,85,81,913 8,85,81,913 73 Other Expenditure pertaining to Panchayats,Rural Housing and Rural Development Department Revenue 14,40,01,192 14,40,01,192 75 Other Expenditure pertaining to Ports and Fisheries Department Revenue 36,05,083 36,05,083 82 Other Expenditure pertaining to Revenue Department Revenue 5,56,108 5,56,108 86 Roads and Bridges Capital 2,30,069 2,30,069 102 Other Expenditure pertaining to Urban Development and Urban Housing Department Revenue 20,91,427 20,91,427 Capital 2,63,56,732 2,63,56,732 Total: Revenue 15,19,37,109 11,36,464 15,30,73,573 Capital 72,27,77,395 25,52,77,88,355 26,25,05,65,750 Grand Total: 87,47,14,504 25,52,89,24,819 26,40,36,39,323

Act Metadata
  • Title: Gujarat Appropriation (Excess Expenditure) (Third) Act, 2014
  • Type: S
  • Subtype: Gujarat
  • Act ID: 16837
  • Digitised on: 13 Aug 2025