Gujarat Carriage Of Goods Taxation (Repeal) Act, 1997
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Carriage of Goods Taxation (Repeal) Act, 1997 13 of 1997 [1.4.97] CONTENTS 1. Short title 2. Repeal of Guj. XXXIII of 1962 Gujarat Carriage of Goods Taxation (Repeal) Act, 1997 13 of 1997 [1.4.97] An Act to repeal the Gujarat Carriage of Goods Taxation Act, 1962. It is hereby enacted in the Forty-eighth Year of the Republic of India as follows: 1. Short title :- This Act may be called the Gujarat Carriage of Goods Taxation (Repeal) Act, 1997. 2. Repeal of Guj. XXXIII of 1962 :- O n and from the 1st April, 1997, the Gujarat Carriage of Goods Taxation Act, 1962 (Guj. XXXIII of 1962) shall stand repealed.
Act Metadata
- Title: Gujarat Carriage Of Goods Taxation (Repeal) Act, 1997
- Type: S
- Subtype: Gujarat
- Act ID: 16860
- Digitised on: 13 Aug 2025