Gujarat Contingency Fund (Amendment) Act, 1970
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Contingency Fund (Amendment) Act, 1970 10 of 1970 [16 December 1970] CONTENTS 1. Short Title 2. Amendment Of Section 2 Of Guj. 17 Of 1960 3. Repeal Of Guj. Ord. 1 Of 1970 Gujarat Contingency Fund (Amendment) Act, 1970 10 of 1970 [16 December 1970] An Act further to amend the Gujarat Contingency Fund Act, 1960. It is hereby enacted in the Twenty-first Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Gujarat Contingency Fund (Amendment) Act, 1970. 2. Amendment Of Section 2 Of Guj. 17 Of 1960 :- In section 2 of the Gujarat Contingency Fund Act, 1960 (Guj. IV of 1960), for the words "fifteen crores of rupees" the words "twenty crores of rupees" shall be substituted. 3. Repeal Of Guj. Ord. 1 Of 1970 :- The Gujarat Contingency Fund (Amendment) Ordinance, 1970 (Guj. Ord. I of 1970)is hereby repealed and the provisions of sections 7 and 25 of the Bombay General Clauses Act, 1904(Bom. I of 1904) shall apply to such repeal as if that Ordinance were an enactment.
Act Metadata
- Title: Gujarat Contingency Fund (Amendment) Act, 1970
- Type: S
- Subtype: Gujarat
- Act ID: 16899
- Digitised on: 13 Aug 2025