Gujarat Court-Fees (Amendment) Act, 2014
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Court-Fees (Amendment) Act, 2014 6 OF 2014 [28 July 2014] CONTENTS 1. Short title. 2. Amendment of Schedule I to Guj. 4 of 2004. Gujarat Court-Fees (Amendment) Act, 2014 6 OF 2014 [28 July 2014] AN ACT further to amend the Gujarat Court-fees Act, 2004. It is hereby enacted in the Sixty-fifth Year of the Republic of India as follows:- 1. Short title. :- This Act may be called the Gujarat Court-fees (Amendment) Act, 2014. 2. Amendment of Schedule I to Guj. 4 of 2004. :- In the Gujarat Court-fees Act, 2004, in Schedule I, in Article 15, in column 3, under the heading "Fees", for the words "One-half of the ad- valorem fee on the difference,", the words "Ten per cent, of the ad-valorem fee on the difference," shall be substituted.
Act Metadata
- Title: Gujarat Court-Fees (Amendment) Act, 2014
- Type: S
- Subtype: Gujarat
- Act ID: 16921
- Digitised on: 13 Aug 2025