Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Electricity Duty (Amendment) Act, 2012 5 OF 2012 [30 March 2012] CONTENTS 1. Short title and commencement 2. Amendment of Schedule I to Bom.XL of 1958 Gujarat Electricity Duty (Amendment) Act, 2012 5 OF 2012 [30 March 2012] AN ACT further to amend the Gujarat Electricity Duty Act, 1958. It is hereby enacted in the Sixty-third Year of the Republic of India as follows:- 1. Short title and commencement :- (1) This Act may be called the Gujarat Electricity Duty (Amendment) Act, 2012. (2) It shall come into force on the 1st April, 2012. 2. Amendment of Schedule I to Bom.XL of 1958 :- In the Gujarat Electricity Duty Act, 1958, in Schedule I, in Part I,- (1) in item (1),- (a) in sub-item (a), in column 3, for the figures and words "10 per cent.", the figures and words "7.50 per cent." shall be substituted; (b) in sub-item (b), in column 3, for the figures and words "20 per cent.", the figures and words "15 per cent." shall be substituted; (2) in item (1A),- (a) in sub-item (a), in column 3, for the figures and words "10 per cent.", the figures and words "7.50 per cent." shall be substituted; (b) in sub-item (b), in column 3, for the figures and words "20 per cent.", the figures and words "15 per cent." shall be substituted; (3) in item (1B), - (a) in sub-item (i), in column 3, for the figures and words "10 per cent.", the figures and words "7.50 per cent." shall be substituted; (b) in sub-item (ii), in column 3, for the figures and words "15 per cent.", the figures and words "11.25 per cent." shall be substituted.