Gujarat Electricity Regulatory Commission (Distribution Licence) Regulations, 2005

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Electricity Regulatory Commission (Distribution Licence) Regulations, 2005 CONTENTS CHAPTER 1 :- Preliminary CHAPTER 2 :- Definitions, Interpretation and Review CHAPTER 3 :- Procedure for Grant of Distribution Licence CHAPTER 4 :- General Conditions of Distribution Licence CHAPTER 5 :- Miscellaneous SCHEDULE 1 :- . SCHEDULE 2 :- . Gujarat Electricity Regulatory Commission (Distribution Licence) Regulations, 2005 In exercise of the powers conferred under Sec. 181 read with Secs. 15, 16 and 18 of the Electricity Act, 2003 (36 of 2003) and Sec. 65 of the Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003 (Gujarat Act No. 24 of 2003) read with Secs. 20 and 22 thereof and all powers enabling it in that behalf, the Gujarat Electricity Regulatory Commission hereby makes the following Regulations, namely:- CHAPTER 1 Preliminary CHAPTER 2 Definitions, Interpretation and Review CHAPTER 3 Procedure for Grant of Distribution Licence CHAPTER 4 General Conditions of Distribution Licence CHAPTER 5 Miscellaneous SCHEDULE 1 . SCHEDULE 2 .

Act Metadata
  • Title: Gujarat Electricity Regulatory Commission (Distribution Licence) Regulations, 2005
  • Type: S
  • Subtype: Gujarat
  • Act ID: 16974
  • Digitised on: 13 Aug 2025