Gujarat Electricity Regulatory Commission (Establishment Of Forum For Redressal Of Grievances Of The Consumers) Regulations, 2004

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Electricity Regulatory Commission (Establishment of Forum for Redressal of Grievances of the Consumers) Regulations, 2004 CONTENTS CHAPTER 1 :- Preliminary CHAPTER 2 :- Forum for Redressed of Grievances of the Consumers CHAPTER 3 :- Representation before the Forum and Grievance Redressal CHAPTER 4 :- . CHAPTER 5 :- Representation to Ombudsman CHAPTER 6 :- Monitoring Report Gujarat Electricity Regulatory Commission (Establishment of Forum for Redressal of Grievances of the Consumers) Regulations, 2004 In exercise of the powers conferred under Sec. 181 read with sub- sec. (5) of Sec. 42 of the Electricity Act, 2003 (36 of 2003) and all powers enabling it in that behalf, Gujarat Electricity Regulatory Commission hereby makes the following Regulations providing for guidelines to the licensees in the State of Gujarat for setting up a Forum for redressal of grievances of consumers. CHAPTER 1 Preliminary CHAPTER 2 Forum for Redressed of Grievances of the Consumers CHAPTER 3 Representation before the Forum and Grievance Redressal CHAPTER 4 . CHAPTER 5 Representation to Ombudsman CHAPTER 6 Monitoring Report

Act Metadata
  • Title: Gujarat Electricity Regulatory Commission (Establishment Of Forum For Redressal Of Grievances Of The Consumers) Regulations, 2004
  • Type: S
  • Subtype: Gujarat
  • Act ID: 16977
  • Digitised on: 13 Aug 2025