Gujarat Electricity Regulatory Commission (Establishment Of Ombudsman) Regulations, 2004
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Electricity Regulatory Commission (Establishment of Ombudsman) Regulations, 2004 CONTENTS CHAPTER 1 :- Preliminary CHAPTER 2 :- Definitions and Interpretations CHAPTER 3 :- Appointment, Tenure and Jurisdiction of the Ombudsman CHAPTER 4 :- Powers and Functions of the Ombudsman CHAPTER 5 :- Procedures to be followed by the Ombudsman CHAPTER 6 :- Miscellaneous CHAPTER 7 :- . Gujarat Electricity Regulatory Commission (Establishment of Ombudsman) Regulations, 2004 In exercise of the powers conferred under Sec. 181 read with sub- sec. (6) of Sec. 42 of the Electricity Act, 2003 (36 of 2003) and all powers enabling it in that behalf, the Gujarat Electricity Regulatory Commission hereby makes the following Regulations providing for the appointment and functioning of an Ombudsman in the State of Gujarat for redressal of grievances of consumers. CHAPTER 1 Preliminary CHAPTER 2 Definitions and Interpretations CHAPTER 3 Appointment, Tenure and Jurisdiction of the Ombudsman CHAPTER 4 Powers and Functions of the Ombudsman CHAPTER 5 Procedures to be followed by the Ombudsman CHAPTER 6 Miscellaneous CHAPTER 7 .
Act Metadata
- Title: Gujarat Electricity Regulatory Commission (Establishment Of Ombudsman) Regulations, 2004
- Type: S
- Subtype: Gujarat
- Act ID: 16978
- Digitised on: 13 Aug 2025