Gujarat Electricity Regulatory Commission (Levy And Collection Of Fees And Charges By Sldc) Regulations, 2005

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Electricity Regulatory Commission (Levy and Collection of Fees and Charges by SLDC) Regulations, 2005 CONTENTS CHAPTER 1 :- GENERAL CHAPTER 2 :- DEFINITIONS AND INTERPRETATIONS CHAPTER 3 :- FEES AND CHARGES TO BE PAID TO SLDC SCHEDULE 1 :- . Gujarat Electricity Regulatory Commission (Levy and Collection of Fees and Charges by SLDC) Regulations, 2005 In exercise of the powers conferred under Sec. 181 of the Electricity Act, 2003 (Act 36 of 2003), and all powers enabling it in that behalf, the Gujarat Electricity Regulatory Commission hereby makes the following Regulations, namely:- CHAPTER 1 GENERAL CHAPTER 2 DEFINITIONS AND INTERPRETATIONS CHAPTER 3 FEES AND CHARGES TO BE PAID TO SLDC SCHEDULE 1 .

Act Metadata
  • Title: Gujarat Electricity Regulatory Commission (Levy And Collection Of Fees And Charges By Sldc) Regulations, 2005
  • Type: S
  • Subtype: Gujarat
  • Act ID: 16983
  • Digitised on: 13 Aug 2025