Gujarat Electricity Regulatory Commission (Licensing Of Electricity Trading) Regulations, 2005
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Electricity Regulatory Commission (Licensing of Electricity Trading) Regulations, 2005 CONTENTS CHAPTER 1 :- Preliminary CHAPTER 2 :- Definitions and Interpretation CHAPTER 3 :- Procedure for Grant of Licence for Intra-State Trading CHAPTER 4 :- Qualifications for obtaining a Trading Licence CHAPTER 5 :- General conditions of the Trading Licence CHAPTER 6 :- Miscellaneous SCHEDULE 1 :- . SCHEDULE 2 :- . SCHEDULE 3 :- . SCHEDULE 4 :- . Gujarat Electricity Regulatory Commission (Licensing of Electricity Trading) Regulations, 2005 In exercise of the powers conferred by Sec. 181 read with Secs. 15, 16, 18 and 52 of the Electricity Act, 2003 (36 of 2003) and all powers enabling it in that behalf, Gujarat Electricity Regulatory Commission hereby makes the following regulations, namely :- CHAPTER 1 Preliminary CHAPTER 2 Definitions and Interpretation CHAPTER 3 Procedure for Grant of Licence for Intra-State Trading CHAPTER 4 Qualifications for obtaining a Trading Licence CHAPTER 5 General conditions of the Trading Licence CHAPTER 6 Miscellaneous SCHEDULE 1 . SCHEDULE 2 . SCHEDULE 3 . SCHEDULE 4 .
Act Metadata
- Title: Gujarat Electricity Regulatory Commission (Licensing Of Electricity Trading) Regulations, 2005
- Type: S
- Subtype: Gujarat
- Act ID: 16985
- Digitised on: 13 Aug 2025