Gujarat Electricity Regulatory Commission Member Resignation (Notice Period) Rules, 2003
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Electricity Regulatory Commission Member Resignation (Notice Period) Rules, 2003 CONTENTS 1. Short title and commencement 2. Notice period for resignation Gujarat Electricity Regulatory Commission Member Resignation (Notice Period) Rules, 2003 In exercise of the powers conferred by clause (c) of sub-sec. (2) of Sec. 64 read with sub-sec. (3) of Sec. 10 of the Gujarat Electricity Industry (Reorganization and Regu- lation) Act, 2003 (Guj. 24 of 2003), the Government of Gujarat hereby makes the following rules, namely 1. Short title and commencement :- (1) These rules may be called the Gujarat Electricity Regulatory Commission Member Resignation (Notice Period) Rules, 2003. (2) They shall come into force on the date of their publication in the Official Gazette. 2. Notice period for resignation :- A member of the Gujarat Electricity Regulatory Commission who intends to resign from his office shall give in writing to the State Government a notice of not less than one month.
Act Metadata
- Title: Gujarat Electricity Regulatory Commission Member Resignation (Notice Period) Rules, 2003
- Type: S
- Subtype: Gujarat
- Act ID: 16991
- Digitised on: 13 Aug 2025