Gujarat Electricity Regulatory Commission (Procedure For Filing Appeal Before The Appellate Authority) Regulations, 2004
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Electricity Regulatory Commission (Procedure for filing Appeal before the Appellate Authority) Regulations, 2004 CONTENTS CHAPTER 1 :- Preliminary CHAPTER 2 :- Procedure for Filing of Appeal CHAPTER 3 :- Miscellaneous SCHEDULE 1 :- MEMORANDUM OF APPEAL Gujarat Electricity Regulatory Commission (Procedure for filing Appeal before the Appellate Authority) Regulations, 2004 In exercise of the powers conferred under Sec. 181 read with Sec. 127 of the Electricity Act, 2003 (36 of 2003) and all powers enabling it in that behalf, Gujarat Electricity Regulatory Commission hereby makes the following Regulations providing for procedure for filing appeal before the Appellate Authority. CHAPTER 1 Preliminary CHAPTER 2 Procedure for Filing of Appeal CHAPTER 3 Miscellaneous SCHEDULE 1 MEMORANDUM OF APPEAL
Act Metadata
- Title: Gujarat Electricity Regulatory Commission (Procedure For Filing Appeal Before The Appellate Authority) Regulations, 2004
- Type: S
- Subtype: Gujarat
- Act ID: 16988
- Digitised on: 13 Aug 2025