Gujarat Forensic Sciences University (Amendment) Act, 2014
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Forensic Sciences University (Amendment) Act, 2014 27 OF 2014 [29 November 2014] CONTENTS 1. Short title. 2. Amendment of section 8 of Guj. 17 of 2008. Gujarat Forensic Sciences University (Amendment) Act, 2014 27 OF 2014 [29 November 2014] AN ACT further to amend the Gujarat Forensic Sciences University Act, 2008. It is hereby enacted in the Sixty-fifth Year of the Republic of India as follows:- 1. Short title. :- This Act may be called the Gujarat Forensic Sciences University (Amendment) Act, 2014. 2. Amendment of section 8 of Guj. 17 of 2008. :- In the Gujarat Forensic Sciences University Act, 2008, in section 8, - (1 ) in sub-section (2), in clause (iii), for the words "sixty-five years", the words "seventy years" shall be substituted; ( 2 ) for sub-section (3), the following sub-section shall be substituted, namely :- "(3) The Director General shall hold office for a term of three years and shall be eligible for re-nomination for more than one term.".
Act Metadata
- Title: Gujarat Forensic Sciences University (Amendment) Act, 2014
- Type: S
- Subtype: Gujarat
- Act ID: 17009
- Digitised on: 13 Aug 2025