Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat High Court (Uniformity In Jurisdiction) Act, 1965 2 of 1966 [02 February 1966] CONTENTS 1. Short Title And Commencement 2. Uniform Exercise Of Jurisdiction By High Court Gujarat High Court (Uniformity In Jurisdiction) Act, 1965 2 of 1966 [02 February 1966] An Act to provide for uniformity in jurisdiction of the Gujarat High Court. It is hereby enacted in the Sixteenth Year of the Republic of India as follows:- 1. Short Title And Commencement :- (1) This Act may be called the Gujarat High Court (Uniformity in Jurisdiction) Act, 1965. (2) It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint. 2. Uniform Exercise Of Jurisdiction By High Court :- The original, appellate and other jurisdiction exercised by the High Court of Gujarat in respect of the territories comprised in the Bombay area of the State of Gujarat shall, on and from the date of the commencement of this Act, be exercisable by it in the same manner and to the same extent in respect of the territories comprised in the Saurashtra area of the State of Gujarat and the Kutch area of the State of Gujarat.