Gujarat Legislative Assembly Members Salaries And Allowances (Amendment) Act, 1966

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Legislative Assembly Members Salaries And Allowances (Amendment) Act, 1966 17 of 1966 [15 October 1966] CONTENTS 1. Short Title 2. Amendment Of Section 5 Of Gujrat 2 Of 1960 Gujarat Legislative Assembly Members Salaries And Allowances (Amendment) Act, 1966 17 of 1966 [15 October 1966] An Act further to amend the Gujarat Legislative Assembly Members' Salaries and Allowances Act, 1960. It is hereby enacted in the Seventeenth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Gujarat Legislative Assembly Members Salaries and Allowances (Amendment) Act, 1966. 2. Amendment Of Section 5 Of Gujrat 2 Of 1960 :- In Section 5 of the Gujarat Legislative Assembly Members Salaries and Allowances Act, 1960(Guj. 2 of 1960), in sub-section (1), in the second proviso, for the words "one first class fare" the words "one half first class fare" shall be substituted.

Act Metadata
  • Title: Gujarat Legislative Assembly Members Salaries And Allowances (Amendment) Act, 1966
  • Type: S
  • Subtype: Gujarat
  • Act ID: 17073
  • Digitised on: 13 Aug 2025