Gujarat Local Fund Audit (Amendment) Act, 1968
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Local Fund Audit (Amendment) Act, 1968 7 of 1968 [22 March 1968] CONTENTS 1. Short Title 2. Amendment Of Section 2 Of Guj. Xlix Of 1963 Gujarat Local Fund Audit (Amendment) Act, 1968 7 of 1968 [22 March 1968] An Act further to amend the Gujarat Local Fund Audit Act, 1963. It is hereby enacted in the Nineteenth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Gujarat Local Fund Audit (Amendment) Act, 1968. 2. Amendment Of Section 2 Of Guj. Xlix Of 1963 :- In section 2 of the Gujarat Local Fund Audit Act, 1963(Guj. XLIX of 1963),- (i) in clause (b), after the words "the duties of such local authority" the following shall be inserted, namely:- " a n d where such local authority is a gram panchayat, the expression "Chairman" includes the Sarpanch of such panchayat"; (ii) in clause (d), for the words beginning with the words "and includes" and ending with the words "State Government" the following shall be substituted, namely:- "and includes any officer appointed by the State Government to perform all or any of the functions of the Examiner under this Act generally or in respect of any class of lo.
Act Metadata
- Title: Gujarat Local Fund Audit (Amendment) Act, 1968
- Type: S
- Subtype: Gujarat
- Act ID: 17093
- Digitised on: 13 Aug 2025