Gujarat Municipalities (Amendment) Act, 1970
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Municipalities (Amendment) Act, 1970 7 of 1970 [06 July 1970] CONTENTS 1. Short Title 2. Amendment Of Section 6 Of Guj. 34 Of 1964 Gujarat Municipalities (Amendment) Act, 1970 7 of 1970 [06 July 1970] An Act further to amend the Gujarat Municipalities Act, 1963. It is hereby enacted in the Twenty-first Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Gujarat Municipalities (Amendment) Act, 1970. 2. Amendment Of Section 6 Of Guj. 34 Of 1964 :- I n section 6 of the Gujarat Municipalities Act, 1963 (Guj. 34 of 1964), in sub-section (4), for the words "twenty years" the words "thirty years" shall be, and shall be deemed always to have been, substituted.
Act Metadata
- Title: Gujarat Municipalities (Amendment) Act, 1970
- Type: S
- Subtype: Gujarat
- Act ID: 17149
- Digitised on: 13 Aug 2025