Gujarat New Capital (Periphery) Control (Amendment) Act, 1965

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat New Capital (Periphery) Control (Amendment) Act, 1965 30 of 1965 [13 December 1965] CONTENTS 1. Short Title 2. Amendment Of Section 6 Of Guj. X Or 1960 Gujarat New Capital (Periphery) Control (Amendment) Act, 1965 30 of 1965 [13 December 1965] An Act to amend the Gujarat New Capital (Periphery) Control Act, 1960 for certain purposes. It is hereby enacted in the Sixteenth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Gujarat New Capital (Periphery) Control (Amendment) Act, 1965. 2. Amendment Of Section 6 Of Guj. X Or 1960 :- In section 6 of the Gujarat New Capital (Periphery) Control Act, (Guj. X of 1960.) 1960, for sub-section (4), the following sub- section shall be substituted, namely:- "(4) The Collector shall not refuse permission to the erection of a building if such building is required for purposes subservient to agriculture: Provided that the erection of such building shall be in accordance with the plans and restrictions referred to in section 4 and subject to such other conditions, if any, as the Collector may impose under clause (a) of sub-section (2)".

Act Metadata
  • Title: Gujarat New Capital (Periphery) Control (Amendment) Act, 1965
  • Type: S
  • Subtype: Gujarat
  • Act ID: 17169
  • Digitised on: 13 Aug 2025