Gujarat Prohibition (Amendment) Act, 2015
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Prohibition (Amendment) Act, 2015 27 OF 2015 [16 September 2015] CONTENTS 1. Short title and commencement 2. Amendment of section 2 of Bom. XXV of 1949 Gujarat Prohibition (Amendment) Act, 2015 27 OF 2015 [16 September 2015] AN ACT further to amend the Gujarat Prohibition Act, 1949. It is hereby enacted in the Sixty-sixth Year of the Republic of India as follows:- 1. Short title and commencement :- (1) This Act may be called the Gujarat Prohibition (Amendment) Act, 2015. (2) It shall come into force at once. 2. Amendment of section 2 of Bom. XXV of 1949 :- In the Gujarat Prohibition Act, 1949, in section 2, in clause (39A), in para (i), for the words and figures "less than 90 per cent.", the words and figures " less than 80 per cent." shall be substituted.
Act Metadata
- Title: Gujarat Prohibition (Amendment) Act, 2015
- Type: S
- Subtype: Gujarat
- Act ID: 17299
- Digitised on: 13 Aug 2025