Gujarat Right To Information Rules, 2005
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Right to Information Rules, 2005 CONTENTS 1. Short title and commencement 2. Definitions 3. Application for obtaining information 4. Disposal of the application 5. Rates of fees 6. Appeal 7. Maintenance of records 8. Miscellaneous Gujarat Right to Information Rules, 2005 In exercise of the powers conferred by Sec. 27 of the Right to Information Act, 2005 (22 of 2005), the Government of Gujarat hereby makes the following rules, namely:- 1. Short title and commencement :- 2. Definitions :- 3. Application for obtaining information :- 4. Disposal of the application :- 5. Rates of fees :- 6. Appeal :- 7. Maintenance of records :- 8. Miscellaneous :-
Act Metadata
- Title: Gujarat Right To Information Rules, 2005
- Type: S
- Subtype: Gujarat
- Act ID: 17341
- Digitised on: 13 Aug 2025