Gujarat Sales Tax (Amendment) Act, 2001

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Sales Tax (Amendment) Act, 2001 CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 4-A Of Guj. 1 Of 1970 Gujarat Sales Tax (Amendment) Act, 2001 An Act further to amend the Gujarat Sales Tax Act, 1969. It is hereby enacted in the fifty-second Year of the Republic of India as follows:- 1. Short Title And Commencement :- (1) This Act may be called the Gujarat Sales Tax (Amendment) Act, 2001. (2) It shall come into force on the 1st April, 2001. 2. Amendment Of Section 4-A Of Guj. 1 Of 1970 :- In the Gujarat Sales Tax Act, 1969, in section 4A, in sub-section (1), for the words "one year", the words "two years", shall be substituted.

Act Metadata
  • Title: Gujarat Sales Tax (Amendment) Act, 2001
  • Type: S
  • Subtype: Gujarat
  • Act ID: 17353
  • Digitised on: 13 Aug 2025