Gujarat (Second Supplementary) Appropriation Act, 1965
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat (Second Supplementary) Appropriation Act, 1965 21 of 1965 [01 October 1965] CONTENTS 1. Short Title 2. Issue Of Rs. 4,16,06,475 Out Of The Consolidated Fund Of The State Of Gujarat For The Year 1965-66 3. Appropriation SCHEDULE 1 :- SCHEDULE I Gujarat (Second Supplementary) Appropriation Act, 1965 21 of 1965 [01 October 1965] An Act to authorize payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Gujarat to the service of the year ending on the thirty-first day of March 1966. It is hereby enacted in the Sixteenth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Gujarat (Second Supplementary) Appropriation Act, 1965. 2. Issue Of Rs. 4,16,06,475 Out Of The Consolidated Fund Of The State Of Gujarat For The Year 1965-66 :- From and out of the Consolidated Fund of the State of Gujarat, there shall be paid and applied sums not exceeding those specified in column 4 of the Schedule hereto annexed amounting in the aggregate to the sum of Rs. 4,16,06,475 towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March 1966 in respect of the services and purposes, specified in column 2 of the Schedule. 3. Appropriation :- The sums authorized to be paid and applied from and out of tie Consolidated Fund of the State of Gujarat by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the 31st day of March 1966. SCHEDULE 1 SCHEDULE I [See sections 2 and 3) Sr. No. Services and Purposes Heads of Accounts Sums not exceeding Voted by the Legislative Assambly Charged on the Consolidated Fund Total 1 2 3 4 Rs. Rs. Rs. 1 State Excise Duties 10, State Excise Duties 24,410 24,410 2 Taxes on Vehicles 11, Taxes on Vehicles 91,100 .. 91,100 3 Parliament, State and Union Territory Legislatures 18, Parliament, State and Union Territory Legislatures 6,46,000 .. 6,46,600 4 General Administration 19, General Administration 8,81,609 4,356 8,85,965 6 Administration of Justice 21, Administration of Justice 23,400 84,210 1,07,610 6 Police 23, Police 51,66,094 269 5166,363 7 Miscellaneous Departments 26, Miscellaneous Departments 15,49,867 .. 15,49,867 8 Education 28, Education 7,62,573 36 7,62,609 9 Medical 29, Medical 14,31,648 .. 14,31,648 10 Public Health 30, Public Health 1,29,320 3,967 1,32,287 11 Agriculture 31, Agriculture 2,40,010 .. 2,40,010 12 Animal Husbandry 33, Animal Husbandry 11,96,180 .. 11,96,180 13 Dangs District 33- A, Dangs District 50,000 .. 50,000 14 Co-operation 34, Co-operation 4,86,810 1,174 4,87,984 15 Industries 35, Industries 16,55,010 .. 16,55,010 16 Community 37, Community .. 1,157 1,157 Development Projects, National Extention Service and Local Development Works Development Projects, National Extention Service and Local Development Works 17 Miscellaneous Social and Developmental Organisations 39, Miscellaneous Social and Developmental Organisations 95,010 95,010 18 Irrigation 42, Multipurpose River Schemas, 43, Irrigation, Navigation, Em-bankment and Drainage Works (Commercial) and 20 8,000 8,020 44, Irrigation, Navigation, Embankment and Drainage Works (non- Commercial) 19 Public Works 50, Public Works 44,40,010 66,372 45,06,382 20 Porte and Pilotage 53, Ports and Pilotage 1,17,030 7,853 1,24,883 31 Forest 70, Forest 10 762 772 22 Miscellaneous 71, Miscellaneous 15,09,000 904 15,09,904 Total.... Expenditure on Revenue Account 2,04,71,801 2,08,410 2,06,78,711 23 Capital outlay on Agricultural Improvement and Research 95, Capital outlay on Agricultural Improvement end Research 31,593 31,593 24 Capital outlay on Industrial and Economic Development 96, Capital outlay on Industrial and Economic Development 13,00,030 13,00,030 2S Irrigation 98, Capital outlay on Multipurpose River Schemes, 99, Capital outlay 7,060 80,000 87,06 99, Capital outlay on Irrigation, Navigation, Embankment and Drainage Works (commercial) and 7,060 80,000 87,06 - 100, Capital outlay on Irrigation, Navigation, Embankment and Drainage Works (non- Commercial) 26 Capital outlay on Public Works 103, Capital outlay on Public Works 19,35471 60,667 19,96,138 27 Expenditure on Capital for Gujarat 107, Expenditure on Capital for Gujarat 20 .. 20 23 Capital outlay on other Works 109, Capital outlay on other Works 1,76,400 1,76,400 29 Capital outlay on Ports 110, Capital outlay on Ports 6,34,010 .. 6,34,010 Total, Expenditure on Capital Account 40,52,991 1,72,260 42,25,251 30 Loans and Advances bearing Interest. Q, Loans and Advances by State and Union Territory Governments 1,67,06,800 713 1,67,07,513 Total Disbursement under Debt Heads 1,67,06,800 713 1,67,07,513 GRAND TOTAL... 4,12,31,092 3,75,383 4,16,06,475.
Act Metadata
- Title: Gujarat (Second Supplementary) Appropriation Act, 1965
- Type: S
- Subtype: Gujarat
- Act ID: 16793
- Digitised on: 13 Aug 2025