Gujarat (Second Supplementary) Appropriation Act, 1968

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat (Second Supplementary) Appropriation Act, 1968 15 of 1968 [17 September 1968] CONTENTS 1. Short Title 2. Issue Of Rs. 23, 26, 83, 063 Out Of The Consolidated Fund Of The State Of Gujarat For The Year 1968-69 3. Appropriation SCHEDULE 1 :- SCHEDULE I Gujarat (Second Supplementary) Appropriation Act, 1968 15 of 1968 [17 September 1968] An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of the State of Gujarat for the services of the year ending on the thirty-first day of March, 1969. It is hereby enacted in the Nineteenth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Gujarat (Second Supplementary) Appropriation Act, 1968. 2. Issue Of Rs. 23, 26, 83, 063 Out Of The Consolidated Fund Of The State Of Gujarat For The Year 1968-69 :- From and out of the Consolidated Fund of the State of Gujarat, there shall be paid and applied sums not exceeding those specified in column 4 of the Schedule hereto annexed amounting in the aggregate to the sum of twenty three crores, twenty six lakhs, eighty three thousand and sixty three rupees towards defraying the several charges which will come in course of payment during the financial year ending on the thirty first day of March, 1969 in respect of the services and purposes specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Gujarat by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year. SCHEDULE 1 SCHEDULE I (See Sections 2 and 3) No. of Supple- mentary Demand Services and purposes Sums not exceeding Heads of Accounts Voted by the Legislative Assembly Charged on the Consolidated Fund Total 1 2 3 4 A EXPENDITURE ON REVENUE ACCOUNT Rs. Rs. Rs. General Administration Department 2 General Administration Department 19, General Administration 31,400 76,000 1,07,400 Total, Central Ad- ministration Department. 31,400 76,000 1,07,400 Finance Department 7 Interest on Debt and other obligations 16, Interest on Debt and other Obligations 2,30,700 2,30,700 9 Finance Department 19, General Administration 21,000 21,000 11 Pension and other Retirement Benefits 65, Pension and other Retirement Benefits 10 10 Total, Finance Department 21,010 2,30,700 2,51,710 Legal Department 13 Administration of 21, Administration of Justice 1,00,870 1,00,870 Justice Total, Legal Department 1,00,870 1,00,870 Public Works Department 17 Irrigation and Navigation 42, Multipurpose River Schemes 43, Irrigation, Navigation, Embankment and Drainage Works (Commercial) 19,18,010 19,18,010 44, Irrigation, Navigation, Embankment and Drainage Works (Non-Commercial) 18 Other Revenue Expenditure pertaining to P.W.D. 26, Miscellaneous Departments 27, Scientific Departments 79,742 79,742 71, Miscellaneous 19 Public Works 50, Public Works 15,40,020 15,40,020 20 Ports and Pilotage 53, Ports and Pilotage 13,93,500 13,93,500 Total, Public Works Department 48,51,530 79,742 49,31,272 Revenue Department 21 Land Revenue 9, Land Revenue 43,515 43,515 24 Revenue Department 19, General Administration 7,82,974 7,82,974 26 Famine Relief 64, Famine Relief 2,50,00,000 2,50,00,000 Total, Revenue Department 2,58,26,480 2,58,26,489 Panchayats and Health Department 30 Medical 20, Medical 30,00,010 30,00,010 31 Public Health 30, Public Health 10 10 32 Community Development Projects, National Extension Service and Local 37, Community Development Projects, National Extension Service and Local Development Works 5,07,010 534 5,07,544 Development Works 33 Other Revenue Expenditure pertaining to P. & H.D. 26, Miscellaneous Departments 34, Co-operation 39, Miscellaneous Social and Developmental Organisation 10,91,666 10,91,666 50, Public Works 71, Miscellaneous 76, Other Miscellaneous Compensation and Assignments Total, Panchayats and Health Department 45,98,696 534 45,99,230 Education and Labour Department 34 State Excise Duties 10, State Excise Duties 59,140 59,140 37 Education 28, Education 15,020 23,886 38,906 38 Labour and Employment and Miscellaneous. 38, Labour and Employment 8,90,255 8,90,255 71, Miscellaneous Total, Education and Labour Department. 9,64, 415 26,880 9,88,301 Home Department 40 Taxes on Vehicles Other Taxes and Duties pertaining to H.D. 11, Taxes on Vehicles 13, Other Taxes and Duties. 5,921 5,921 42 Jails 22, Jails 183 183 43 Police 23, Police 27,95,122 27,95,122 Total, Home Department 27,95,122 6,104 28,01,226 Industries, Mines and Power Department 46 Other Taxes and Duties 11, Other Taxes and Duties 262 262 pertaining to I.M. & P.D. 48 Industries 35, Industries 25,400 98 25,498 49 Stationery and Printing 68, Stationery and Printing. 10 10 50 Miscellaneous Expenditure pertaining to I.M. & P.D. 71, Miscellaneous 2,90,000 2,90,000 Total, Industries Mines and Power Department. 3,15,410 361 3,15,771 Agriculture and Co-operation Department 53 Agriculture 31, Agriculture 26,14,096 51,587 26,65,683 54 Animal Husbandry 33, Animal Husbandry 46,170 46,170 55 Co-operation 34, Co-operation 39,000 39,000 Total, Agriculture and Co-operation Department 26,99,266 51,587 27,50,863 Civil Supplies Department 61 Miscellaneous Departments 20,Miscellaneous Departments 10 10 Total, Civil Supplies Department 10 10 Gujarat Legislature Secretarial 62 Parliament and State legislature 18, Parliament State Union Territory Legislation 43,114 43,114 Total, Gujarat Lagislature Secretariat 43,114 43,114 Total A, Expenditure on Revenue Account 4,21,46,162 5,69,784 4,27,16,246 B EXPENDITURE ON CAPITAL ACCOUNT Public Works Department 64 Capital Outlay on Irrigation and Navigation 98, Capital Outlay on Multipurpose River Schemes 99, Capital Outlay on Irrigation, Navigation Embankment and 48,010 1,08,003 1,56,013 Drainage Works (Commercial) 100, Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Non Commercial) 66 Capital Outlay on Public Works 103, Capital Outlay on Public Works 30 30 67 Expenditure on Capital for Gujarat 107, Expenditure on Capital for Gujarat 30 30 Total, Public Works Department 48,070 1,08,003 1,56,073 Revenue Department 70 Capital Outlay on other Works pertaining to R.D. 109, Capital Outlay on other Works 50,000 50,000 Total, Revenue Department 50,000 50,000 Panchayats and Health Department 71 Capital outlay on Public Health and Irrigation, Navigation etc. 94, Capital Outlay on Improvement of Public Health 41,71,000 41,71,000 Total, Panchayats and Health Department 41,71,000 41,71,000 Home Department 72 Capital outlay on Industrial and Economic Development 96, Capital Outlay on Industrial and Economic Development 60,000 60,000 Total, Home Department 60,000 60,000 Industries, Mines and Power Department 73 Capital Outlay on Industrial and Economic Development 96. Capital Outlay on Industrial and Economic Development 1,05,100 1,05,100 Total, Industries, Mines and Power Department 1,05,100 1,05,100 Agriculture and Co operation Agriculture and Co-operation Department 76 Capital Outlay on Industrial and Economic Development 96, Capital Outlay on Industrial and Economic Development 1,53,35,000 1,53,35,000 Total, Agriculture and Co-operation Department 1,53,35,000 1,53,35,000 Total-B, Expenditure on Capital Account 1,97,09,170 1,68,003 1,98,77,173 C EXPENDITURE UNDER DEBT HEADS Finance Department 97 Public Debt- Floating Debt Q. Public Debt-II Floating Debt 14,14,00,000 14,14,00,000 Total, Finance Department 14,14,00,000 14,14,00,000 Revenue Department 88 Loans and Advances Q Loans and Advances by State and Union Territory Governments 2,50,00,000 2,30,00,000 Total, Revenue Department 2,50,00,000 2,30,00,000 Panchayats and Health Department 90 Loans and Advances Q. Loans and Advances by State and Union Territory Governments 9,43,334 9,43,334 Total, Panchayats and Health Department 9,43,334 9,43,334 Education and Labour Department 91 Loans and Advances Q Loans and Advances by State and Union Government 1,74,010 1,74,010 Total, Education and Labour Department 1,74,010 1,74,010 Industries, Mines and Power Department 94 Loans and Advances Q. Loans and Advances by State 16,00,000 16,00,000 and Union Territory Governments Total Industries Mines and Power Department 16,00,000 16,00,000 Agriculture and Co-operation Department 96 Loans and Advances Q. Loans and Advances by State and Union Government 9,72,300 9,72,300 Total, Agriculture and Co-operation Department 9,72,300 9,72,300 Total Expenditure under Debt Heads 2,86,89,644 14,11,00,000 17,00,89,644 GRAND TOTAL 9,06,05,276 14,20,77,787 23,26,83,063

Act Metadata
  • Title: Gujarat (Second Supplementary) Appropriation Act, 1968
  • Type: S
  • Subtype: Gujarat
  • Act ID: 16795
  • Digitised on: 13 Aug 2025