Gujarat (Second Supplementary) Appropriation Act, 1969
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat (Second Supplementary) Appropriation Act, 1969 12 of 1969 [06 September 1969] CONTENTS 1. Short Title 2. Issue Of Rs. 12,27,33,259 Out Of The Consolidated Fund Of The State Of Gujarat For The Year 1969-70 3. Appropriation SCHEDULE 1 :- SCHEDULE I Gujarat (Second Supplementary) Appropriation Act, 1969 12 of 1969 [06 September 1969] An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Gujarat for the services of the year ending on the thirty-first day of March, 1970. It is hereby enacted in the Twentieth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Gujarat (Second Supplementary) Appropriation Act, 1969. 2. Issue Of Rs. 12,27,33,259 Out Of The Consolidated Fund Of The State Of Gujarat For The Year 1969-70 :- From and out of the Consolidated Fund of the State of Gujarat, there shall be paid and applied sums not exceeding those specified in column 4 of the Schedule hereto annexed amounting in the aggregate to the sum of twelve crores, twenty seven lakhs, thirty three thousand, two hundred and fifty nine rupees towards defraying the several charges which will come in course of payment during the financial year ending on the thirty-first day of March, 1970 in respect of the services and purposes specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Gujarat by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year. SCHEDULE 1 SCHEDULE I (See sections 2 and 3) Sr. No. Services and purposes Heads of Accounts Sums not exceeding Voted by the Legislative Assembly Charged on the Consolidated Fund Total 1 2 3 4 Rs. Rs. Rs. A EXPENDITURE ON REVENUE ACCOUNT General Ad ministration Department 5 Other Revenue Expenditure pertaining to General Administration Department. 20, Miscellaneous Depa- rtment.39, Miscellaneous Social and Developmental Organisations.71, Miscellaneous. 1,18,800 .. 1,18,800 Total, General Administration Department 1,18,800 .. 1,18,800 Finance Department 6 Sales Tax. 12, Sales Tax. 12,33,000 .. 12,33,000 7 Interest on Debt and Other Obligations. 10, Interest on Debt and Other Obligations. .. 11,485 11,485 Total, Finance Department 12,33,000 11,485 12,44,485 Legal Department 13 Administration of Justice. 21, Administration of Justice. 1,00,000 1,76,000 2,76,000 14 Other Revenue Expenditure partaining to Legal Department. 26, Miscellaneous Depa- rtments.71, Miscellaneous. 25,500 .. 25,500 Total, Legal Department 1,25,500 1,76,000 3,01,500 Public Works Department 17 Irrigation and Navigation. 42, Multipurpose River Schemes;43, Irrigation, Navigation, Embankment and Drainage Works (Commercial);44, Irrigation, Navigation, Embankment and Drainage Works (Non- Commercia1) 50 .. 50 18 Other 26, Miscellaneous Depa- 4,84,920 1,367 4,86,287 18 Other Revenue Expenditure pertaining to Public Works Department. 26, Miscellaneous Depa rtments.27, Scientific Departments. 71, Miscellaneous. 4,84,920 1,367 4,86,287 19 Public Works. 60, Public Works. 2,05,100 .. 2,05,100 20 Ports and Pilotage. 53, Ports and Pilotage. Total, Public Works Department 6,00,070 1,367 6,91,437 Revenue Department 21 Land Revenue. 9, Land Revenue. 42,200 44,265 86,465 24 Revenue Department. 19, General Administration. 3,04,540 .. 3,04,540 25 Dangs District. 33-A, Dangs District 2,27,800 .. 2,27,800 20 Famine Relief. 64, Famine Relief 4,70,59,114 .. 4,70,59,114 Total Revenue Department 4,76,33,654 44,265 4,76,77,919 Panchayats and Health Department 30 Medical 29, Medical 3,45,681 450 3,46,131 31 Public Health 30, Public Health 1,90,010 .. 1,90,010 32 Community Development. Projects, National Extension Service and Local Development Works. 37, Community Development Projects, National Extension Service and Local Development Works. 10 .. 10 33 Other Revenuo Expenditure pertaining to Panchayats and Health Department, 26, Miscellaneous Depa- rtments.34, Co-operation.39, Miscellaneous Social and Developmental Organisations.50, Public Works.71, Miscellaneous78, Other Miscellaneous Compensations and Assignments. 10,010 .. 10,010 Total, Panchayats and Health Department 5,45,711 450 5,46,161 Education and Labour Department 37 Education. 28, Education. 14,53,060 350 14,53,410 39 Other Revenue Expenditure pertaining to Education and Lab-our Department, 27, Scientific Departments.34, Co-operation35, Industries39, Miscellaneous Social and Developmental Organisations. 10 .. 10 Total, Education and Labour Department 14,53,070 350 14,53,420 Home Department Home Department 41 Home Department 19, General Administration. 1,44,000 .. 1,44,000 42 Jails 22, Jails 10 .. 10 43 Police 23, Police 2,78,230 53,915 3,32,145 44 Other Revenue Expenditure pertaining to 26, Miscellaneous Depa- rtments,39, Miscellaneous Social and DevelopmentalOrganisations,71, Miscellaneous. 85,000 .. 85,000 Total, Home Department 5,07,240 53,915 5,61,155 Industries, Mines and Power Department 47 Industries 35, Industries 30 113 143 Total, Industries, Mines and Power Department 30 113 143 Agriculture and Co-operation Department 52 Agriculture 31, Agriculture 1,64,37,520 15,932 1,64,53,452 54 Co-operation 34, Co-operation 23,510 .. 23,510 56 Forest 70, Forest 3,58,360 .. 3,58,360 Total, Agriculture and Co-operation Department 1,68,19,390 15,932 1,68,35,322 Total-A, Expenditure on Revenue Account 6,91,26,465 3,03,877 6,94,30,342 B. EXPENDITURE ON CAPITAL ACCOUNT Finance Department 97 Capital Outlay on Industrial and Economic Development. 96, Capital Outlay on Industrial and Economic Development. 1,05,650 .. 1,05,650 Total, Finance Department 1,05,650 .. 1,05,650 Public Works Department 62 Capital Outlay on Irrigation and Navigation. 98 Capital Outlay on Multipurpose River Schemes,99, Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Commercial),100, Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Non-Commercial). 3,10,020 3,31,285 6,41,305 64 Capital Outlay on Public Works. 103, Capital Outlay on Public Works. 5,13,660 .. 5,13,660 65 Expenditure on Capital for Gujarat. 107, Expenditure on Capital for Gujarat. 1,03,14,040 .. 1,03,14,040 66 Capital Outlay on Ports. 110, Capital Outlay on Ports. 30,010 .. 30,010 Total, Public Works Department 1,11,67,730 3,31,285 1,14,99,015 Revenue Department 67 Compensation to Landholders. 92, Payment of Compensation to Landholders etc., on the abolition of Zamindari System. 10,00,000 .. 10,00,000 63 Capital Outlay on other works pertaining to Revenue Department. 109, Capital Outlay on other works. 3,40,628 .. 3,40,628 Total, Revenue Department 13,40,628 .. 13,40,628 Indus tries, Mines and Power Department 72 Capital Outlay on Industrial and Economic Development. 96, Capital Outlay on Industrial and Economic Development. 1,50,000 .. 1,50,000 Total, Industries, Mines and Power Department 1,60,000 .. 1,50,000 Agriculture and Co-operation Department 74 Capital Outlay on Agriculture. 96, Capital Outlay on Schemes of Agricultural Improvement and Research. 3,86,000 .. 3,86,000 75 Capital Outlay on Industrial and Economic Development. 96, Capital Outlay on Industrial and Economic Development. 93,74,500 .. 93,74,500 Total, Agriculture and Co-operation Department 97,60,500 .. 97,60,500 Total-B, Expenditure on Capital Account 2,25,34,508 3,31,285 2,28,55,793 C-EXPENDITURE UNDER DEBT HEADS Finance Department 98 Public Debt- Floating Debt- O-Public Debt-Floating Debt- .. 2,26,00,000 2,26,00,000 83 Loans and Advances pertaining to the Finance Department. Q-Loans and Advances by State Government. 50,000 .. 50,000 Total, Finance Department 50,000 2,26,00,000 2,26,50,000 Public Works Department 86 Loans and Advances pertaining to the Public Works Department. Q-Loans and Advances by State Government. 1,50,000 .. 1,50,000 Total, Public Works Department 1,50,000 .. 1,50,000 Panchayats and Health Department 90 Loans and Advances pertaining to Panchayats and Health Department. Q-Loans and Advances by Slate Government. 33,18,069 .. 33,18,069 Total, Panchayats and Health Department 33,18,069 .. 33,18,069 Education and Labour Department 91 Loans and Advances pertaining to Education and Labour Department. Q-Loans and Advances by State Government. 33,44,510 .. 33,44,610 Total, Educations and Labour Department 33,44,510 .. 33,44,510 Industries, Mines and Power Department 94 Loans and Advances pertaining to Industries, Mines and Power Department. Q-Loans and Advances by State Government. 50,000 .. 50,000 Total, Industries, Mines and Power Department 50,000 .. 50,000 Agriculture and Co-operation Department 98 Loans and Advances pertaining to Agriculture and Co- operation Department. Q-Loans and Advances by State Government. 9,34,545 .. 9,34,546 Total, Agriculture and Co-operation Department 9,34,545 .. 9,34,545 Total-C, Expenditure under Debt Heads. 78,47,124 2,26,00,000 3,04,47,124 GRAND TOTAL. 9,94,98,097 2,32,35,162 12,27,33,259
Act Metadata
- Title: Gujarat (Second Supplementary) Appropriation Act, 1969
- Type: S
- Subtype: Gujarat
- Act ID: 16796
- Digitised on: 13 Aug 2025