Gujarat (Second Supplementary) Appropriation Act, 1970

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat (Second Supplementary) Appropriation Act, 1970 9 of 1970 [14 December 1970] CONTENTS 1. Short Title 2. Issue Of Rs. 48, 31, 36, 236 Out Of The Consolidated Fund Of The State Of Gujarat For The Year 1970-71 3. Appropriation SCHEDULE 1 :- SCHEDULE I Gujarat (Second Supplementary) Appropriation Act, 1970 9 of 1970 [14 December 1970] An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Gujarat for the services of the year ending on the thirty-first day of March, 1971. It is hereby enacted in the Twenty-first Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Gujarat (Second Supplementary) Appropriation Act, 1970. 2. Issue Of Rs. 48, 31, 36, 236 Out Of The Consolidated Fund Of The State Of Gujarat For The Year 1970-71 :- From and out of the Consolidated Fund of the State of Gujarat, there shall be paid and applied sums not exceeding those specified in column 4 of the Schedule hereto annexed amounting in the aggregate to the sum of forty three crores, thirty one lakhs, thirty six thousand, two hundred and thirty six rupees towards defraying the several charges which will come in course of payment during the financial year ending on the thirty- first day of Match, 1971 in respect of the services and purposes specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Gujarat by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year. SCHEDULE 1 SCHEDULE I (See sections 2 and 3) Number of Supplementary Demand or Appropriation Services and purposes Heads of Accounts Sums not exceeding Voted by the Legislative Assembly Charged on the Consolidated Fund Total 1 2 3 4 Rs. Rs. Rs. A-EXPENDITURE ON REVENUE accounts General Administration Department 2. General Administration 19, General Administration ... 4,161 4,161 5. Other Revenue Expenditure pertaining to General Administration Department. 28, Miscellaneous Departments. 39, Miscellaneous Social and Developmental Organisations 71, Miscellaneous 30,000 30,000 Total, General Administration Department. 30,000 4,161 34,161 Finance Department 9. Finance Department 19, General Administration. 5,08,000 181 5,08,181 10. Other Revenue Expenditure pertaining to Finance Department. 13, Other Taxes and Duties.26, Miscellaneous Departments.71, Miscellaneous 20,71,600 1,83,180 22,54,780 Total, Finance Department. 25,79,000 1,83,361 27,62,961 Legal Department 1 12. Legal Department 19, General Administration. 20,400 ... 20,400 13. Administration of Justice 21, Administration of 55,091 ... 55,691 Justice. Total, Legal Department. 75,991 ... 75,991 Public Works Department 15. Interest on Debt and other Obligations pertaining to P.W.D. 16, Interest on Debt and other Obligations 7,67,000 7,67,000 16. Public Works Department 19, General Administration 90,000 ... 90,000 17. Irrigation and Navigation. 42, Multipurpose River Schemes 43, Irrigation, Navigation, Embankment and Drainage Works (Commercial) 1,37,02,040 ... 1,37,02,640 44, Irrigation, Navigation, Embankment and Drainage Works (Non- commercial) 18. Other Revenue Expenditure pertaining to Public Works Department. 26, Miscellaneous Departments 27, Scientific Departments71, Miscellaneous 20 ... 20 19. Public Works. 50, Public Works 2,52,53,710 19,517 2,52,73,227 20. Ports and Pilotage. 53, Ports and Pilotage 20 1,05,400 1,05,420 Total, Public Works Department. 3,90,46,390 8,91,917 3,99,38,307 Revenue Department 21 Land Revenue 9, Land Revenue 12,012 1,49,911 1,61,923 22. Stamps and Registration 14, Stamps15, Registration ... 332 332 24. Revenue Department 10, General Administration 5,11,836 714 5,12,550 25. Dangs District 33-A, Dangs District 4,46,510 ... 4,46,510 26. Famine Relief 64, Famine Relief 8,00,00,040 ... 8,00,00,040 27. Other Revenue Expenditure 71, Miscellaneous 76, Other 1,09,17,206 ... 1,09,17,206 pertaining to Revenue Department Miscellaneous Compensations and Assignments Total, Revenue Department. 9,18,87,604 1,50,957 9,20,38,561 Panchayats and Health Department 29. Panchayats and Health Department 19, General Administration 43,100 43,100 30. Medical 29, Medical 10,79,010 966 10,79,976 31, Public Health 30, Public Health 32,34,020 31,167 32,65,187 32. Community Development Projects, National Extension Service and Local Development Works 37, Community Development Projects, National Extension Service and Local Development Works 1,44,500 ... 1,44,500 33. Other Revenue Expenditure pertaining to Panchayats and Health Department 26 Miscellaneous Departments34, Co-operation39, Miscellaneous Social and Developments Organisations50. Public Works71, Miscellaneous76, Other Miscellaneous Compensations and Assignments 4,16,748 ... 4,16,743 Total, Panchayats and Health Department. 49,17,378 32,133 49,49,511 Education and Labour Department 34. State Excise Duties 10, State Excise Duties 1,350 1,350 37. Education 28, Education 1,78,81,072 18,903 1,78,99,975 39. Other Revenue Expenditure pertaining to Education Department 27, Scientific Departments34, Co-operation36, Industries39, Miscellaneous Social and Developmental Organisations 6,26,020 ... 6,26,020 Total Education 1 85 07 092 20 253 1 85 27 345 Total, Education and Labour Department. 1,85,07,092 20,253 1,85,27,345 Home Department 41. Home Department 19, General Administration 1,43,000 ... 1,43,000 43. Police 23, Police 19,74,212 ... 19,74,212 44. Other Revenue Expenditure pertaining to Home Department 26, Miscellaneous Departments39, Miscellaneous Social and Developmental Organisations71, Miscellaneous 1,75,000 ... 1,76,000 Total, Home Department 22,92,212 ... 22,92,212 Industrial, Mines and Power Department 47. Industries 35, Industries 3,00,030 379 3,00,409 49. Miscellaneous Expenditure pertaining to Industries, Mines and Power Department 71, Miscellaneous, 21,37,500 ... 21,37,500 Total, Industries, Mines and Power Department 24,37,630 879 24,37,909 Agriculture and Co-operation Department 52 Agriculture 31, Agriculture 1,25,46,430 173 1,25,46,603 53. Animal Husbandry 33, Animal Husbandry 20,07,146 ... 20,07,146 54 Co-operation 34, Co-operation 10 ... 10 Forest 70, Forest 1,42,600 250 1,42,850 57. Other Revenue Expenditure pertaining to Agriculture and Co- operation Department. 9, Land Revenue26, Miscellaneous Departments27, ScientificDepartments39, Miscellaneous Social and Developmental Organisations71, Miscellaneous ... 17,000 17,000 Total, Agriculture and Cooperation Department 1,46,96,183 17,423 1,47,13,609 Civil Supplies Department 59, Miscellaneous 26, Miscellaneous 1,01,80,000 1,01,80,000 59, Miscellaneous Departments and Miscellaneous 26, Miscellaneous Departments 71, Miscellaneous 1,01,80,000 1,01,80,000 Total, Civil Supplies Department 1,01,80,000 1,01,80,000 Total, Expenditure on Revenue Account 18,66,49,983 13,00,584 18,79,50,567 B. EXPENDITURE ON CAPITAL ACCOUNT 1 Finance Department 95. Appropriation to the Contingency Fund 125, Appropriation to the Contingency Fund 5,00,00,000 ... 5,00,00,000 Total, Finance Department 5,00,00,000 5,00,00,000 Public Works Department 62. Capital outlay on Irrigation and Navigation 98, Capital outlay on Multipurpose River Schemes99, Capital outlay on Irrigation, Navigation, Embankment and Drainage Work) (Commercial)100, Capital outlay on Irrigation, Navigation, Embankment and Drainage Works (Non - Commercial) 33,00,250 325 33,00,575 64. Capital outlay on Public Works 103, Capital outlay on Public Works 80 22,288 22,368 65. Expenditure on Capital for Gujarat 107, Expenditure on Capital for Gujarat 130 ... 130 66. Capital outlay on Ports 110, Capital outlay on Ports 30 ... 30 Total, Public Works Department 33,00,490 22,613 33,23,103 Revenue Department 68. Capital outlay on other works pertaining to Revenue Department 109, Capital outlay on other works 7,41,000 7,41,000 Total, Revenue Department 7,41,000 ... 7,41,000 Panchayats and Health Department 69 Capital 94 Capital outlay on 43 84 020 43 84 020 69. Capital outlay on Public Health and Irrigation, Navigation etc. 94, Capital outlay on Improvement of Public Health 43,84,020 ... 43,84,020 Total, Panchayats and Health Department 43,84,020 ... 43,84,020 Home Department 71. Capital outlay on Industrial and Economic Development 96, Capital Outlay on Industrial and Economic Development 7,00,000 ... 7,00,000 Total, Home Department 7,00,000 7,00,000 Industries, Mines and Power Department 72. Capital Outlay on Industrial and Economic Development 98, Capital Outlay on Industrial and Economic Development 2,00,000 6,25,231 8,25,281 Total, Industries, Mines and Power Department 2,00,000 6,25,281 8,25,281 Agriculture and Co- operation Department 74. Capital Outlay on Agriculture 95, Capital Outlay on Schemes of Agricultural Improvement and Research 65,000 ... 65,000 75. Capital Outlay on Industrial and Economic Development 96, Capital Outlay on Industrial and Economic Development 94,37,500 ... 94,37,500 77. Capital Outlay on Forests 119, Capital Outlay on Forests 26,84,800 ... 26,84,800 78. Capital Outlay on Schemes of Government trading pertaining to Agriculture and Co- operation Department 124, Capital Outlay on Schemes of Government Trading 7,51,327 7,51,327 Total, Agriculture and 1,29,38,627 ... 1,29,38,627 Total, Agriculture and Co-operation Department 1,29,38,627 ... 1,29,38,627 Civil Supplies Department 79. Capital Outlay on Schemes of Government Trading pertaining to Civil Supplies Department 124, Capital Outlay on Schemes of Government Trading 3,00,000 32,943 3,32,943 Total, Civil Supplies Department 3,00.000 32,943 3,32,043 Total-B, Expenditure on Capital Account 7,25,04,137 6,80,837 7,32,44,974 C EXPENDITURE UNDER DEBT HEADS Finance Department 83 Loans and Advances pertaining to Finance Department Q-Loans and Advances by State Government 10 ... 10 Total, Finance Department 10 ... 10 Public Works Department 85. Public Debt. Permanent Debt Q-Public Debt Permanent Debt ... 3,71,685 3,71,685 86, Loans and Advances pertaining to Public Works Department Q Loans and Advances by State Government 1,82,00,000 ... 1,82,00,000 Total, Public Works Department 1,82,00,000 3,71,685 1,85,71,685 Revenue Department 87, Public Debt Permanent Debt Q Public Debt Permanent Debt ... 7,50,000 7,50,000 88, Loans and Advances pertaining to Revenue Department Q Loans and Advances by State Government 9,20,00,000 ... 9,20,00,000 Total Revenue Department 9,20,00,000 7,50,000 9,27,50,000 . Education and Labour Department 91. Loans and Advances pertaining to Education Q Loans and Advances by State Government 37,00,000 ... 37,00,000 and Labour Department Total, Education and Labour Department 37,00,000 - 37,00,000 Industries, Mines and Power Department 92 Loans and Advances pertaining to Industries Mines and Power Department Q Loans and Advances by State Government 3,09,19,000 ... 3,69,19,000 Total, Industries, Mines and Power Department 3,09,19,000 ... 3,09,19,000 Civil Supplies Department 86 Loans and Advances pertaining to Civil Supplies Department Q Loans and Advances by State Government 2,00,00,000 ... 2,00,00,000 Total, Civil Supplies Department 2,00,00,000 ... 2,00,00,000 Total, C-Expenditure under Debt Heads 17,08,19,010 11,21,685 17,19,40,695 GRAND Total 43,00,33,130 31,03,106 43,31,36,236

Act Metadata
  • Title: Gujarat (Second Supplementary) Appropriation Act, 1970
  • Type: S
  • Subtype: Gujarat
  • Act ID: 16797
  • Digitised on: 13 Aug 2025