Gujarat Short Titles (Amendment) Amending Act, 2013
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Short Titles (Amendment) Amending Act, 2013 01 of 2013 [13 March 2013] CONTENTS 1. Short title 2. Amendment of Schedule to Guj. 15 of 2011 Gujarat Short Titles (Amendment) Amending Act, 2013 01 of 2013 [13 March 2013] AN ACT further to amend the Gujarat Short Titles (Amendment) Act, 2011. It is hereby enacted in the Sixty-fourth Year of Republic of India as follows:- 1. Short title :- This Act may be called the Gujarat Short Titles (Amendment) Amending Act, 2013. 2. Amendment of Schedule to Guj. 15 of 2011 :- In the Gujarat Short Titles (Amendment) Act, 2011, in the Schedule, after entry at Serial No. 38, the following entry shall be inserted, namely:- SCHEDULE (See sections 3 and 4) .style1 { font-family: Verdana; font-weight: bold; } .style2 {font-family: Verdana} --> Sr. No. Act No. Year Name of the Bombay Act 1. 2. 3. 4. "38A. Bom. XXIX 1950 The Bombay Public Trusts Act, 1950".
Act Metadata
- Title: Gujarat Short Titles (Amendment) Amending Act, 2013
- Type: S
- Subtype: Gujarat
- Act ID: 17374
- Digitised on: 13 Aug 2025