Gujarat State Guarantees (Amendment) Act, 1969
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat State Guarantees (Amendment) Act, 1969 19 of 1969 [18 December 1969] CONTENTS 1. Short Title 2. Amendment Of Section 2 Of Guj. Xxii Of 1963 Gujarat State Guarantees (Amendment) Act, 1969 19 of 1969 [18 December 1969] An Act further to amend the Gujarat State Guarantees Act, (Guj. XXII of 1963) 1963. It is hereby enacted in the Twentieth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Gujarat State Guarantees (Amendment) Act, 1969. 2. Amendment Of Section 2 Of Guj. Xxii Of 1963 :- In sub-section (1) of section 2 of the Gujarat State Guarantees Act, 1963, for the letters and figures "Rs. 3,00,00,00,000", the letters and figures "Rs. 5,00,00,00,000" shall be substituted.
Act Metadata
- Title: Gujarat State Guarantees (Amendment) Act, 1969
- Type: S
- Subtype: Gujarat
- Act ID: 17403
- Digitised on: 13 Aug 2025