Gujarat State Judicial Service Rules, 2005

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat State Judicial Service Rules, 2005 CONTENTS CHAPTER 1 :- PRELIMINARY CHAPTER 2 :- CONSTITUTION OF THE SERVICE CHAPTER 3 :- RECRUITMENT CHAPTER 4 :- PROBATION AND OFFICIATION CHAPTER 5 :- SENIORITY CHAPTER 6 :- MISCELLANEOUS SCHEDULE 1 :- EVALUATING PERFORMANCE IN COMPETITIVE EXAMINATIONS FOR JUDICIAL SELECTION SCHEDULE 2 :- RULE RELATING TO ROSTER IN RESPECT OF THREE WAYS RECRUITMENT IN THE CADRE OF DISTRICT JUDGES Gujarat State Judicial Service Rules, 2005 In exercise of the powers conferred by the proviso to Art. 309 read with Art. 234 of the Constitution of India, the Governor of Gujarat, after consultation with the High Court of Gujarat and the Gujarat Public Service Commission, and in supersession of the Gujarat Judicial Services Recruitment Rules, 1961 hereby makes the following rules regulating the recruitment to the Gujarat State Judicial Service, namely:- CHAPTER 1 PRELIMINARY CHAPTER 2 CONSTITUTION OF THE SERVICE CHAPTER 3 RECRUITMENT CHAPTER 4 PROBATION AND OFFICIATION CHAPTER 5 SENIORITY CHAPTER 6 MISCELLANEOUS SCHEDULE 1 EVALUATING PERFORMANCE IN COMPETITIVE EXAMINATIONS FOR JUDICIAL SELECTION SCHEDULE 2 RULE RELATING TO ROSTER IN RESPECT OF THREE WAYS RECRUITMENT IN THE CADRE OF DISTRICT JUDGES

Act Metadata
  • Title: Gujarat State Judicial Service Rules, 2005
  • Type: S
  • Subtype: Gujarat
  • Act ID: 17406
  • Digitised on: 13 Aug 2025