Gujarat (Supplementary) Appropriation Act, 1966
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat (Supplementary) Appropriation Act, 1966 3 of 1966 [16 March 1966] CONTENTS 1. Short Title 2 . Issue Of Rs. 8,62,18,829 Out Of The Consolidated Fund Of The State Of Gujarat For The Year 1965-66 3. Appropriation SCHEDULE 1 :- SCHEDULE I Gujarat (Supplementary) Appropriation Act, 1966 3 of 1966 [16 March 1966] An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Gujarat to the service of the year ending on the thirty-first day of March 1966. It is hereby enacted in the Seventeenth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Gujarat (Supplementary) Appropriation Act, 1966. 2. Issue Of Rs. 8,62,18,829 Out Of The Consolidated Fund Of The State Of Gujarat For The Year 1965-66 :- From and out of the Consolidated Fund of the State of Gujarat, there shall be paid and applied sums not exceeding those specified in column 4 of the Schedule hereto annexed amounting in the aggregate to the sum of Rs. 8,62,18,829 towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March 1966, in respect of the services and purposes specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Gujarat by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March 1966. SCHEDULE 1 SCHEDULE I (See Sections 2 and 3) Sr. No. Services and Purposes Heads of Accounts Sums not exceeding Voted by the Legislative Assembly Charged on the Consolidated Fund Total Rs. Rs. Rs. 1 Land Revenue 9 Land Revenue 20 .. 20 2 State Excise Duties 10 State Excise Duties 83,000 .. 83,000 3 Sales Tax 12 Sales Tax 2,45,000 2,45,000 4 Other Taxes and Duties 13 Other Taxes and Duties 70,32,200 394 70,32,594 5 Stamps 14 Stamps 32,000 .. 32,000 6 Registration Fees 15 Registration Fees 75,000 .. 75,000 7 Interest 16 Interest on Debt and other obligations .. 10,63,000 10,63,000 8 Parliament, State /Union Territory Legislatures 18 Parliament, State /Union Territory Legislatures 1,40,500 .. 1,40,500 9 General Administration 19 General Administration 4,90,560 46,412 5,36,972 10 Administration of Justice 21 Administration of Justice 2,62,000 22,133 2,84,133 11 Jails 22 Jails 7,06,010 .. 7,06,010 12 Police 23 Police 1,00,21,206 15,063 1,00,36,259 13 Miscellaneous Departments 26 Miscellaneous Departments 7,45,544 .. 7,45,544 4 Scientific Departments 27 Scientific Departments 92,000 .. 92,000 15 Education 28 Education 86,21,470 3,064 86,24,634 16 Medical 29 Medical 34,00,000 1,918 34,01,918 47 Public Health 30 Public Health 23,85,010 .. 23,86,010 18 Agriculture 31 Agriculture 30 .. 30 19 Animal 33 Animal 10 .. 10 19 Animal Husbandry 33 Animal Husbandry 10 .. 10 20 Co-operation 34 Co-operation 24,400 2,158 28,558 21 Industries 35 Industries 10 .. 10 22 Community Development Projects, National Extension Service and Local Development Works. 37 Community Development Projects, National Extension Service and Local Development Works .. 4,710 4,710 23 Miscellaneous Social and Developmental Organisations 39 Miscellaneous Social and Developmental Organisations 24,81,000 .. 24,81,000 24 Irrigation 42 Multipurpose River Schemes, 43 Irrigation, Navigation, Embankment and Drainage Works (Commercial) and 44, Irrigation, Navigation, Embankment and Drainage Works (noncommercial) 8,79,030 .. 8,79,030 25 Public Works 50 Public Works 80 .. 80 26 Ports and Pilotage 53 Ports and Pilotage 1,48,80,249 .. 1,48,30,249 27 Famine Relief 64 Famine Belief 55,00,000 .. 55,00,000 28 Pensions and Other Retirement Benefits 65 Pensions and Other Retirement Benefits 4,48,000 .. 4,48,000 29 Stationery and Printing 68 Stationery and Printing 10 .. 10 30 Forest 70 Forest 15,84,000 24,446 16,08,445 31 Miscellaneous 71 Miscellaneous 10 11,39,000 11,39,010 32 Expenditure Connected with National Emergency 78-A Expenditure Connected with National Emergency 4,10,250 .. 4,10,250 Total Expenditure on Revenue Account 6,04,88,599 23,22,287 6,28,10,886 33 Capital Outlay 94 Capital Outlay 20 .. 20 33 Capital Outlay on Public Health 94 Capital Outlay on Public Health 20 .. 20 34 Capital Outlay on Schemes of Agricultural Improvement and Research 95 Capital Outlay on Schemes of Agricultural Improvement and Research .. 1,05,680 1,05,680 35 Capital Outlay on Industrial and Economic Development 96 Capital Outlay on Industrial and Economic Development 36,00,000 .. 36,00,000 36 Irrigation 98, Capital Outlay on Multipurpose River Schemes, 99, Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Commercial) and 100, Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (non- Commercial) 50 1,20,645 1,20,695 37 Capital Outlay on Public Works 103, Capital Outlay on Public Works 70 41,395 41,405 38 Expenditure on Capital for Gujarat. 107, Expenditure on Capital for Gujarat 20 .. 20 39 Capital Outlay on other Works 109, Capital Outlay on Other Works .. .. 70,000 70,000 40 Capital Outlay on Ports 110, Capital Outlay on Ports 24,58,403 .. 24,68,403 41 Capital Outlay on Schemes of Government Trading 124, Capital Outlay on Schemes of Government Trading. 1,43,95,600 .. 1,43,95,600 Total Expenditure on Capital Account .. 2,04,54,163 3,37,720 2,07,91,883 42 Other Loans Other Loans .. 1,16,000 1,16,000 43 Loans and Advances bearing interest Q. Loans and Advances by State/Union Territory 25,00,060 .. 25,00,060 Governments Total Disbursements under Debt Heads .. 25,00,060 1,16,000 26,16,060 Grand Total .. 8,34,42,822 27,76007 8,62,18,829
Act Metadata
- Title: Gujarat (Supplementary) Appropriation Act, 1966
- Type: S
- Subtype: Gujarat
- Act ID: 16799
- Digitised on: 13 Aug 2025