Gujarat (Supplementary) Appropriation Act, 1967

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat (Supplementary) Appropriation Act, 1967 2 of 1967 [31 March 1967] CONTENTS 1. Short Title 2. Issue Of Rs. 26,06,20,520 Out Of The Consolidated Fund Of The State Of Gujarat For The Year 1956-57 3. Appropriation SCHEDULE 1 :- SCHEDULE I Gujarat (Supplementary) Appropriation Act, 1967 2 of 1967 [31 March 1967] An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of the State of Gujarat for the services of the year ending on the thirty-first day of March 1967. It is hereby enacted in the Eighteenth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Gujarat (Supplementary) Appropriation Act, 1967. 2. Issue Of Rs. 26,06,20,520 Out Of The Consolidated Fund Of The State Of Gujarat For The Year 1956-57 :- From and out of the Consolidated Fund of the State of Gujarat, there shall be paid and applied sums not exceeding those specified in column 4 of the Schedule hereto annexed amounting in the aggregate to the sum of twenty six crores, six lakhs, twenty thousand, five hundred and twenty rupees towards defraying the several charges which will come in course of payment during the financial year ending on the thirty first day of March 1967 in respect of the services and. purposes specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid, and applied from and out of the Consolidated Fund of the State of Gujarat by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year. SCHEDULE 1 SCHEDULE I (See sections 2 and 3) Sr. No. Services and purposes Heads of Accounts Sums not exceeding Voted by the Legislative Assembly Charged on the Consolidated Fond Total 1 2 3 4 Rs. Rs. Rs. A-EXPENDITURE ON SEVENUE ACCOUNT General Administration Department 1 State Legislature 18, Parliament, State/Union Territory Legislatures. 17,17,000 .. 17,17,000 2 General Administration Department 19, General Administration. 2,60,000 52,000 3,12,000 3 Other Revenue Expenditure pertaining to General Administration Department 26, Miscellaneous Departments; 30, Miscellaneous Social and Developmental Organisations; 71, Miscellaneous. 48,000 .. 48,000 Total, General Administration Department 20,25,000 52,000 20,77,000 Finance Department 4 Sales Tax 12, Sales Tax. 90,000 .. 90,000 5 Interest on 16 Interest on 48 40 500 48 40 500 5. Interest on Debt and Other Obligations 16, Interest on Debt and Other Obligations. .. 48,40,500 48,40,500 6 Finance Department 19, General Administration. 6,14,000 .. 6,14,000 7 Other Revenue Expenditure pertaining to Finance Department 13, Other Taxes and Duties 26, Miscellaneous Departments; 71, Miscellaneous. 7,22,300 10 7,22,310 8 Pension and other Retirement Benefits 65, Pensions and other Retirement Benefits. 34,86,000 17,93,000 52,70,000 Total, Finance Department 49,12,300 66,33,510 1,15,45,810 Legal Department 9 Administration of Justice 21, Administration of Justice. 6,28,000 27,110 6,55,110 Total, Legal Department 6,28,000 27,110 6,55,110 Public Works Department 10 Interest on Debt and Other Obligations pertaining to the Public Works Department 16, Interest on Debt and Other Obligations. .. 10,000 10,000 11 Public Works Department 10, General Administration. 2,33,000 .. 2,33,000 12 Irrigation and Navigation 42, Multipurpose River Schemes; 43, Irrigation, Navigation, Embankment and Drainage Works (Commercial); 44, Irrigation, Navigation, Embankment and Drainage Works (Non- 12,00,040 .. 12,00,040 Commercial). 13 Electricity Schemes 45, Electricity Schemes. 15,187 .. 15,187 14 Other Revenue Expenditure pertaining to Public Works Department 20, Miscellaneous Departments 27, Scientific Departments; 71, Miscellaneous. .. 10,967 10,967 15 Public Works 50, Public Works. 10 15,105 15,115 16 Port and Pilotage 53, Ports and Pilotage. 10 3,276 3,286 Total, Public Works department 14,48,247 39,348 14,87,695 Revenue Department 17 Land Revenue 9, Land Revenue. 6,89,000 .. 6,89,000 18 Stamps and Registration 14, Stamps; 15, Regulation 1,56,800 .. 1,56,800 19 Revenue Department 19, General Administration. 4,90,335 365 4,90,700 20 Famine Relief 64, Famine Relief. 2,50,00,000 2,50,00,000 21 Other Revenue Expenditure pertaining to Revenue Department 71, Miscellaneous; 76, Other Miscellaneous Compensations and Assignments. 93,010 392 93,402 Total, Revenue Department 3,64,20,145 757 2,64,29,902 Panchayats and Health Department 22 Panchayats and Health Department 19, General Administration, 67,000 .. 67,000 23 Medical 29, Medical. 20 .. 20 24 Public Health 30, Public Health. 1,94,19,130 .. 1,94,19,130 25 Other Revenue Expenditure pertaining to Panchayats and Health Department 26, Miscellaneous Departments; 34, Co- operation; 39, Miscellaneous, Social and Developmental 1,05,00,000 .. 1,05,00,000 Organisations; 50, Public Works; 71, Miscellaneous; 76, Other Miscellaneous, Compensation and Assignments. Total, Panchayats and Health Department 2,99,86,150 .. 2,99,86,150 Education and Labour Department 26 Education and Labour Department 19, General Administration. 96,000 .. 96,000 27 Education 28, Education. 1,53 98,020 4,511 1,54,02,531 28 Labour and Employment and Miscellaneous 38, Labour and Employment; 71, Miscellaneous. 10 .. 10 29 Other Revenue Expenditure pertaining to Education and Labour Department 27, Scientific Departments; 31, Agriculture; 34, Co- operation; 35, Industries; 39, Miscellaneous Social and Developmental Organisations. 29,12,000 .. 29,12,000 Total, Education and Labour Department 1,84,06,030 4,511 1,84,10,541 Home Department 30 Taxes on Vehicle and other Taxes and Duties pertaining to Home Depart ment 11, Taxes on Vehicles; 13, Other Taxes and Duties 2,18,000 .. 2,18,000 31 Home Department 10, General Administration 33,000 .. 33,000 32 Jails 22, Jails 7,56,000 .. 7,56,000 33 Police 23, Police 1,36,06,000 11,022 1,36,17,022 34 Other Revenue Expenditure pertaining to 26, Miscellaneous Departments; 30, 29,800 .. 29,800 Home Department Miscellaneous Social and Developmental Organisations; 71, Miscellaneous. 35 Expenditure of Home Department connected with the National Emergency 78-A. Expenditure connected with the National Emergency. 10 .. 10 Total, Home Department 1,46,42,810 11,022 1,46,53,832 Industries, Mines and Power Department 36 Industries, Mines and Power Department 19, General Administration 65,000 .. 65,000 37 Miscellaneous Expenditure pertaining to Industries, Mines and Power Department. 71, Miscellaneous 8,50,000 9,29,000 17,79,000 Total, Industries, Mines and Power Department 9,15,000 9,29,000 18,44,000 Agriculture and Co-operation Department 38 Interest on Debt and Other Obligations pertaining to Agriculture and Co- operation Department 16, Interest on Debt and Other Obligations. .. 45,000 45,000 39 Agriculture and Co- operation Department 19, General Administration. 94,000 .. 94,000 40 Agriculture 31, Agriculture. 30 38,369 38,399 41 Co-operation 34, Co- operation. 10 30,855 30,865 42 Industries 35, Industries. 20 .. 20 43 Forest 70, Forest. .. 985 985 Total, Agriculture and Co-operation Department 94,060 1,15,209 2,09,269 Civil Supplies Department 44 Civil Supplies Department 19, General Administration 45,500 .. 45,500 45 Miscellaneous Departments 26, Miscellaneous Departments. 13,20,300 .. 13,20,300 Total, Civil Supplies Department 13,65,800 .. 13,65,800 Total-A, Expenditure on Revenue Account 10,08,52,542 78,12,467 10,86,65,009 B-EXPENDITURE ON CAPITAL ACCOUNT Finance Department 46 Capital Outlay on Industrial and Economic Development 96, Capital Outlay on Industrial and Economic Development. 15,04,600 .. 15,04,600 47 Payment of Commuted value of Pensions 120, Payment of Commuted value of Pensions. .. 1,18,000 1,18,000 48 Appropriation in the Contingency Fund 125, Appropriation to the Contingency Fund. 5,00,00,000 .. 5,00,00,000 Total Finance Department 5,13,04,600 1,18,000 5,16,22,600 Public Works Department 49 Capital Outlay on irrigation and Navigation 98, Capital Outlay on Multipurpose River Schemes; 99, Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Commercial), 100, Capital Outlay on 84,00,120 16,779 84,16,899 Irrigation, Navigation, Embankment and, Drainage Works (Non- Commercial). 50 Capital Outlay on Public Works 103, Capital Outlay on Public Works. 60 7,15,895 7,15,955 51 Expenditure on Capital for Gujarat 107, Expenditure on Capital for Gujarat. 20 .. 20 Total, Public Works Department 84,00,200 7,32,674 91,32,874 Revenue Department 52 Capital Outlay on other works pertaining to Revenue Department 109, Capital Outlay on other works. 72,600 50,000 1,22,600 Total, Revenue Department 72,600 50,000 1,22,600 Panchayats and Health Department 53 Capital Outlay on Public Health 94, Capital Outlay on Improvement of Public Health. 10 .. 10 Total, Panchayats and Health Department 10 .. 10 Industries, Mines and Power Department 54 Capital Outlay on Industrial and Economic Development 98, Capital Outlay on Industrial and Economic Development. .. 34,025 34,025 Total, Industries, Mines and Power Department .. 34,025 34,025 Agriculture and Co-operation Department 55 Capital Outlay on Agriculture 95, Capital Outlay on Schemes of Agricultural Improvement and Research. 32,745 32,745 56 Capital 96, Capital 2,95,50,010 .. 2,95,50,010 56 Capital Outlay on Industrial and Economic Development 96, Capital Outlay on Industrial and Economic Development. 2,95,50,010 .. 2,95,50,010 57 Capital Outlay on Schemes of Government Trading pertaining to Agriculture and Co- operation Department 124, Capital Outlay on Schemes of Government Trading. 91,54,000 137 91,54,137 Total, Agriculture and Co-operation Department 3,87,04,010 32,882 3,87,36,892 Civil Supplies Department 58 Capital Outlay on Industrial and Economic Development 96, Capital Outlay on Industrial and Economic Development. 1,000 .. 1,000 Total, Civil Supplies Department 1,000 .. 1,000 Total-B, Expenditure on Capital Account 9,86,82,420 9,67,581 9,96,50,001 C EXPENDITURE UNDER DEBT HEADS Finance Department 59 Loans and Advances Q-Loans and Advances by State/Union. Territory Governments. 7,60,000 .. 7,60,000 Total, Finance Department 7,60,000 .. 7,60,000 Legal Department 60 Loans and Advances pertaining to the Legal Department Q Loans and Advances by State/Union Territory Governments. 2,00,000 .. 2,00,000 Total, Legal Department 2,00,000 2,00,000 Public Works Department 61 Loans and Advances Q Loans and Advance by 30,00,010 30,00,010 pertaining to the Public Works Department State/Union Territory Governments. Total, Public Works Department 30,00,010 30,00,010 Revenue Department 62 Loans and Advances pertaining to Revenue Department Q Loans and Advances by State/Union Territory Governments. 75,00,000 .. 75,00,000 Total, Revenue Department 75,00,000 .. 75,00,000 Education and Labour Department 63 Loans and Advances pertaining to Education and Labour Department Q Loans and Advances by State/Union Territory Governments. 3,40,000 .. 3,40,000 Total, Education and Labour Department 3,40,000 .. 3,40,000 Industries, Mines and Power Department 64 Loans and Advances pertaining to Industries, Mines and power Department Q Loans and Advances by State/Union Territory Governments. 2,50,00,000 .. 2,50,00,000 Total, Industries, Mines and Power Department 2,50,00,000 .. 2,50,00,000 Agriculture and Co-operation Department 55 Public Debt O Public Debt. .. 1,05,500 1,05,500 66 Loans and Advances pertaining to Agriculture and Co- operation Department Q Loans and Advances by State/Union Territory Governments. 1,54,00,000 .. 1,54,00,000 Total, Agriculture and Co-operation Department 1,54,00,000 1,05,500 1,65,05,500 Total, C-Expenditure under Debt Heads 5,22,00,010 1,05,500 5,23,05,510 GRAND TOTAL 25,17,34,972 88,85,548 26,06,20,520

Act Metadata
  • Title: Gujarat (Supplementary) Appropriation Act, 1967
  • Type: S
  • Subtype: Gujarat
  • Act ID: 16800
  • Digitised on: 13 Aug 2025