Gujarat (Supplementary) Appropriation Act, 1968
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat (Supplementary) Appropriation Act, 1968 2 of 1968 [16 March 1968] CONTENTS 1. Short Title 2. Issue Of Rs. 18,12,92,866 Out Of The Consolidated Fund Of The State Of Gujarat For The Year 1987-88 3. Appropriation SCHEDULE 1 :- SCHEDULE I Gujarat (Supplementary) Appropriation Act, 1968 2 of 1968 [16 March 1968] An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of the State of Gujarat for the services of the year ending on the thirty-first day of March 1968. It is hereby enacted in the Nineteenth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Gujarat (Supplementary) Appropriation Act, 1968, 2. Issue Of Rs. 18,12,92,866 Out Of The Consolidated Fund Of The State Of Gujarat For The Year 1987-88 :- From and out of the Consolidated Fund of the State of Gujarat, there shall be paid and applied sums not exceeding those specified in column 4 of the Schedule hereto annexed amounting in the aggregate to the sum of eighteen crores, twelve lakhs, ninety two thousand, eight hundred and sixty six rupees towards defraying the several charges which will come in course of payment during the financial year ending on the thirty first day of March 1968 in respect of the services and purposes specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Gujarat by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to to said year. SCHEDULE 1 SCHEDULE I (See sections 2 and 3) Sr. No. Services and purposes Heads of Accounts Sums not exceeding Voted by the legislative Assembly Charged on the Consolidated Fund Total. 1 2 3 4 Rs. Rs. Rs. A- EXPENDITURE ON REVENUE ACCOUNT General Administration Department 1 State Legislature 18, Parliament, State/Union Territory Legislatures (sic) 5,00,000 2 General Administration Department 19, General Administration. 2,82,600 2,82,600 3 Territorial and political Pensions (sic), Territorial and Political Pensions 44,000 44,000 5. Other Revenue Expenditure pertaining to General Administration Department. 26, Miscellaneous Department 30, Miscellaneous, Social and Developmental Organisations. 1,01,500 1,053 1,02,553 71. Miscellaneous Total, General 8,78,100 1,053 8,79,153 Total, General Administration Department 8,78,100 1,053 8,79,153 Finance Department 6. Sales Tax 12, Sales Tax 2,03,000 2,03,000 7 Internet on Debt and Other Obligations 16, Interest on Debt and Other Obligations. 95,38,835 95,38,835 9 Finance Department 19, General Administration 40 40 10 Other Revenue Expenditure pertaining to Finance Department 13, Other Taxes and Duties 26, Miscellaneous Department 50 50 71, Miscellaneous 11 Pension and other Retirement Benefit 65, Pensions and other Retirement Benefits. 10,67,000 10,67,000 Total Finance Department 12,68,040 95,38,885 1,08,06,925 Legal Department 12 Legal Department 19, General Administration 21,000 21,000 13 Administration of Justice 21, Administration of Justice 10,12,400 96,130 11,08,530 Total, Legal Department 10,33,400 96,130 11,29,530 Public Works Department 16 Public Works Department 19, General Administration 1,12,000 1,12,000 17 Irrigation and navigation 42, Multipurpose River Schemes; 43, Irrigation, Navigation, Embankment and Drainage Works (Commercial); 53,80,030 52,80,030 44, Irrigation, Navigation, Embankment and Drainage Works (Non- Commercial). 19 Public Works 50, Public Works. 60 10,160 10,210 Total, Public Works Department 33,92,080 10,160 54,02,240 Revenue Department 21 Land Revenue 9, Land Revenue 10 10 22 Stamps and Registration 14, Stamps; 15, Registration 1,76,000 308 1,76,308 24 Revenue Department 19, General Administration 4,62,000 4,62,000 26 Dangs District 33-A, Dangs District 2,55,695 2,55,695 26 Famine Relief 64, Famine Relief. 2,70,00,000 2,70,00,000 27 Other Revenue Expenditure pertaining to Revenue Department 71, Miscellaneous; 76, Other Miscellaneous Compensations and Assignments. 9,33,000 37,367 9,70,367 Total, Revenue Department Panchayats and Health Department 2,88,26,705 37,676 2,88,64,380 28 Interest on Debt and Other Obligations 16, Interest on Debt and Other Obligations. 108 108 28 Panchayats and Health Department 19, General Administration. 42,000 42,000 30 Medical 29, Medical 30 9,393 9,423 31 Public Health 30, Public Health. 87,020 87,020 32 Community Development Projects, National Extension Service and Local Development Works 37, Community Development Projects, National Extension Service and Local Development Works. 440 440 33 Other Revenue Expenditure pertaining to Panchayats and Health Department 26, Miscellaneous Departments; 34, Co-operation; 39, Miscellaneous Social and Developmental Organisation; 25,73,000 25,73,000 50, Public Works; 71, Miscellaneous; 76, Other Miscellaneous, Compensation and Assignments. Total, Panchayats and Health Department 27,62,650 9,941 27,11,991 Education and Labour Department 34 State Excise Duties 10, State Excise Duties. 91,195 91,195 36 Interest on Debt and Other Obligations 16, Interest on Debt and Other Obligations. 1,33,600 1,33,600 36 Education and Labour Department 10, General Administration. 84,000 84,000 37 Education 28, Education. 3,00,75,020 3,00,75,020 38 Labour and Employment and Miscellaneous 38, Labour and Employment; 71, Miscellaneous. 20 2,262 2,282 39 Other Revenue Expenditure pertaining to Education and Labour Department 27, Scientific Departments; 31, Agriculture; 34, Co-operation; 35, Industries; 39, Miscellaneous Social and Developmental Organisations. 12,85,800 12,85,800 Total, Education and Labour Department 3,15,36,035 1,35,862 3,16,71,897 Home Department 40 Taxes on Vehicles and other Taxes and Duties pertaining to Home Department 11, Taxes on Vehicles; 13, Other Taxes and Duties. 31,680 31,680 41 Home Department 19, General Administration. 10 10 43 Police 23, Police. 19,94,470 19,94,470 44 Other Revenue Expenditure pertaining to 26, Miscellaneous Departments; 39, Miscellaneous Social and 50,010 50,010 Home Department Developmental Organisations; 71, Miscellaneous. 45 Expenditure of Horne Department connected with the National Emergency 78-A, Expenditure connected with the National Emergency. 3,80,000 3,80,000 Total, Home Department 24,36,170 24,36,170 Industries, Mines and Power Department 47 Industries, Mines and Power Department 19, General Administration 9,000 9,000 48 Industries 35, Industries. 10 10 50 Miscellaneous Expenditure pertaining to Industries, Mines and Power Department. 71, Miscellaneous 46,95,000 15,750 46,29,750 Total, Industries, Mines and Power Department 46,14,010 15,730 46,29,760 Agriculture and Co-operation Department 51 Interest on Debt and Other Obligations 16, Interest on Debt and Other Obligations. 10,10,480 10,10,480 52 Agriculture and Co- operation Department 19, General Administration. 1,42,000 1,42,000 53 Agriculture 31, Agriculture. 78,53,750 3,043 78,56,793 54 Animal Husbandry 33, Animal Husbandry, 30 30 55 Co- operation 34, Co-operation. 1,15,010 1,15,010 56 Industries 35, Industries, 5,61,000 5,61,000 57 Forest 70, Forest, 41,80,000 4,700 41,84,700 Total, Agriculture and Co-operation Department 1,28,51,790 10,18,223 1,38,70,013 Civil Supplies Department 59 Civil Supplies 19, General Administration. 19,000 19,000 Department 61 Miscellaneous Departments 26, Miscellaneous Departments. 6,95,635 6,95,635 Total, Civil Supplies Department 7,14,635 7,14,635 Gujarat Legislature Secretariat 62 State Legislature 18, Parliament State/Union Territory Legislatures. 20 3,000 3,020 Total, Gujarat Legislature Secretariat 20 3,000 3,020 Total-A Expenditure on Revenue Account 9,22,53,035 1,08,66,679 10,31,19,714 B-EXPENDITURE ON CAPITAL ACCOUNT Finance Department 96 Capital Outlay on Industrial and Economic Development 96, Capital Outlay on Industrial and Economic Development. 8,73,910 8,73,910 63 Payment of Commuted value of Pensions 120, Payment of Commuted value of Pensions. 75,000 75,000 Total, Finance Department 9,48,910 9,48,910 Public Works Department 64 Capital Outlay on Irrigation and Navigation 98, Capital Outlay on Multipurpose River Schemes; 99, Capital Outlay on Irrigation, Navigation Embankment and Drainage Works (Commercial); 100, Capital Outlay on Irrigation, Navigation, Embankment and Drainage works (Non- Commercial). 20,00,110 169 20,00,279 66 Capital 103, Capital 60 89,036 89,036 Outlay on Public Works Outlay on Public Works. 67 Expenditure on Capital for Gujarat 107, Expenditure on Capital for Gujarat. 30 1,338 1,368 Total, Public Works Department 20,00,200 90,543 20,90,743 Revenue Department 70 Capital Outlay on other works pertaining to Revenue Department. 109, Capital Outlay on other works. 1,29,000 15,361 1,44,361 Total, Revenue Department 1,29,000 15,361 1,44,361 Industries, Mines and Power Department 73 Capital Outlay on Industrial and Economics Development 96, Capital Outlay on Industrial and Economic Development. 2,72,020 2,72,020 97 Capital Outlay on Multipurpose River Schemes 98, Capital Outlay on Multipurpose River Schemes. 1,50,00,000 1,50,00,000 Total, Industries, Mines and Power Department 1,50,00,000 2,72,020 1,52,72,020 Agriculture and Co-operation Department 74 Capital Outlay on Agriculture 95, Capital Outlay on Schemes of Agricultural Improvement and Research. 68 68 75 Capital Outlay on Industrial and Economic Development 96, Capital Outlay on Industrial and Economic Development. 61,97,000 61,97,000 Total, Agriculture and Co-operation Department 61,97,000 68 6l,97,068 Civil Supplies Department 79 Capital Outlay on Schemes of Government trading 124, Capital Outlay on Schemes of Government trading 10 10 T t l Ci il S li D t t 10 10 Total, Civil Supplies Department 10 10 Total-B. Expenditure on Capital Account 2,42,75,120 3,77,992 2,46,53,112 C-EXPENDITURE UNDER DEBT HEAD Finance Department 82 Public Debt- Loans from Central Government Q-Public Debt Loans from Central Government 4,16,38,000 4,16,38,000 83 Loans and Advances Q-Loans and Advances by State/Union Territory Governments 4,87,000 4,87,000 Total Finance Department 4,87,000 4,16,38,000 4,21,25,000 Legal Department 98 Loans and Advances pertaining to the Legal Department Q Loans Advances by State/Union Territory Governments 3,00,000 3,00,000 Total, Legal Department 3,00,000 3,00,000 Public Works Department 85 Loans and Advances pertaining to the Public Works Department Q-Loans and Advances by State/Union Territory Govern- ments. 10 10 Total, Public Works Department 10 10 Education and Labour Department 95 Loans and Advances pertaining to Education and Labour Department Q-Loans and Advances by State/Union Territory Govern- ments 7,00,000 7,00,000 Total, Education and Labour Department 7,00,000 7,00,000 Home Department 95 Loans and Advance pertaining to Home Department Q Loans and Advances by State/Union Territory Governments 1,00,00,000 1,00,00,000 Total, Home Department 1,00,00,000 1,00,00,000 A i l d C i Agriculture and Co-operation Department 93 Public Debt. Q-Public Debt. 3,95,000 3,95,000 94 Loans and Advances pertaining to Agriculture and Co-operation Department Q-Loans and Advances by State/Union Territory Governments. 30 30 Total, Agriculture and Co-operation Department 30 3,95,000 3,95,030 Total-C-Expenditure under Debt Heads 1,14,87,040 4,20,33,000 5,35,20,040 GRAND TOTAL 12,80,15,195 5,32,77,671 18,12,92,866
Act Metadata
- Title: Gujarat (Supplementary) Appropriation Act, 1968
- Type: S
- Subtype: Gujarat
- Act ID: 16801
- Digitised on: 13 Aug 2025