Gujarat (Supplementary) Appropriation Act, 1970

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat (Supplementary) Appropriation Act, 1970 3 of 1970 [16 March 1970] CONTENTS 1. Short Title 2. Issue Of Rs. 16, 61,12, 376 Out Of The Consolidated Fund Of The State Of Gujarat For The Year 1969-70 3. Appropriation SCHEDULE 1 :- SCHEDULE I Gujarat (Supplementary) Appropriation Act, 1970 3 of 1970 [16 March 1970] An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Gujarat for the services of the year ending on the thirty-first day of March, 1970. It is hereby enacted in the Twenty-first Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Gujarat (Supplementary) Appropriation Act, 1970. 2. Issue Of Rs. 16, 61,12, 376 Out Of The Consolidated Fund Of The State Of Gujarat For The Year 1969-70 :- From and out of the Consolidated Fund of the State of Gujarat, there shall be paid and applied sums not exceeding those specified in column 4 of the Schedule hereto annexed amounting in the aggregate to the sum of sixteen crores, sixty one lakhs, twelve thousand, three hundred and seventy six rupees towards defraying the several charges which will come in course of payment during the financial year ending on the thirty-first day of March, 1970 in respect of the services and purposes specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Gujarat by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year. SCHEDULE 1 SCHEDULE I (See sections 2 and 3) Sr. No. Services and purposes Heads of Accounts Sums not exceeding Voted by the Legislative Assembly Charged on the Consolidated Fund Total 1 2 3 4 A-EXPENDITURE ON REVENUE ACCOUNT General Administration Department Rs. Rs. Rs. 1. State Legislature 18, Parliament, State/Union Territory Legislatures 15,00,000 15,00,000 2. General Administration Department 19, General Administration 2,48,000 2,48,000 4, Privy Purses and Allowances of Indian Rulers. 67, Privy Purses and Allowances of Indian Rulers. 15,000 15,000 5. Other Revenue Expenditure pertaining to General Administration Department. 26, Miscellaneous Departments 39, Miscellaneous Social and Developmental Organisations 71, Miscellaneous 45,000 45,000 Total, General Administration Department 18,08,000 18,08,000 Finance Department 9, Finance 19, General 3,39,000 181 3,39,181 9, Finance Department 19, General Administration 3,39,000 181 3,39,181 10. Other Revenue Expenditure pertaining to Finance Department 13, Other Taxes and Duties 26, Miscellaneous Departments 71, Miscellaneous 10 56,277 56,287 11. Pensions and Other Retirement Benefits 65, Pensions and Other Retirement Benefits 4,39,000 2,00,000 6,39,000 Total, Finance Department 7,78,010 2,56,458 10,34,468 Legal Department 12. Legal Department 19, General Administration 10 10 13. Administration of Justice. 21, Administration of Justice 14,40,000 27,000 14,67,000 14, Other Revenue Expenditure pertaining to Legal Department. 26, Miscellaneous Departments 71, Miscellaneous 3,18,000 3,18,000 Total, Legal Department 17,58,010 27,000 17,85,010 Public Works Department 16. Public Works Department. 19, General Administration 66,000 66,000 17. Irrigation and Navigation. 42, Multipurpose River Schemes43, Irrigation, Navigation, Embankment and Drainage Works (Commercial)44, Irrigation, Navigation, Embankment and Drainage Works (Non- Commercial) 1,56,43,000 1,56,43,000 18. Other Revenue Expenditure 20, Miscellaneous Departments 27, Scientific 5,57,800 5,57,800 pertaining to Public Works Department Departments 71, Miscellaneous 19. Public Works 50, Public Works 30,00,050 6,870 30,06,920 Total, Public Works Department 1,92,66,850 6,870 1,92,73,720 Revenue Department 21 Land Revenue 9, Land Revenue 16,80,800 16,80,800 22 Stamps and Registration. 14, Stamps15, Registration 2,94,000 2,94,000 23. Interest or Debt and Other Obligations pertaining to Revenue Department 16, Interest on Debt and Other Obligations. 98,000 98,000 24. Revenue Department 19, General Administration 16,22,000 510 16,22,510 25 Dangs District 33-A, Dange District 4,00,600 4,00,600 26. Famine Relief 64 Famine Relief 2,61,51,000 2,61,51,000 27. Other Revenue Expenditure pertaining to Revenue Department 71, Miscellaneous76, Other Miscellaneous Compensations and Assignments C20,00,000 20,00,000 Total, Revenue Department 3,00,48,400 20,98,510 3,21,46,910 Panchayats and Health Department 29. Panchayats and Health Department 19, General Administration 1,09,000 1,09,000 30. Medical 29, Medical 30 30 33. Other Revenue Expenditure pertaining to Panchayats and Health Department 26, Miscellaneous Departments34, Co-operation39, Miscellaneous Social and Development Organisation50, Public Works71, Miscellaneous76, 85,69,000 85,69,000 Other Miscellaneous Compensations and Assignments. Total, Panchayats and Health Department 86,78,030 _ 86,78,030 Education and Labour Department State Excise Duties 10, State Excise Duties 1,11,000 1,11,000 36. Education and Labour Department 19, General Administration 62,000 62,000 37. Education 28, Education 70,97,510 70,97,540 38. Labour and Employment and Miscellaneous 38, Labour and Employment 71, Miscellaneous 10 10 Total, Education and Labour Department 72,70,550 72,70,550 Home Department 41. Home Department 19, General Administration. 1,04,510 1,04,510 42. Jails 22, Jails. 2,60,000 2,60,000 43. Police 23, Police. 1,04,51,200 2,691 1,04,53,891 44. Other Revenue Expenditure pertaining to Home Department 26, Miscellaneous Department30, Miscellaneous Social and Developmental Organisations.71, Miscellaneous. 10 10 Total, Home Department 1,08,15,720 2,691 1,08,18,411 Industries, Mines and Power Department 46. Other Taxes and Duties pertaining to Industries, Mines and Power Department 13, Other Taxes and Duties. 27,000 27,000 46. Industries, 19, General 1,04,000 1,04,000 46. Industries, Mines and Power Department 19, General Administration. 1,04,000 1,04,000 47. Industries 35, Industries. 20 20 49. Miscellaneous Expenditure pertaining to Industries, Mines and Power Department. 71, Miscellaneous. 10 10 Total, Industries, Mines and Power Department 1,31,030 1,31,030 Agriculture and Co-operation Department 51. Agriculture and Co- operation Department 19, General Administration, 30,000 30,000 52, Agriculture 31, Agriculture. 40 40 53. Animal Husbandry 33, Animal Husbandry. 10 10 54 Co-operation 34, Co-operation. 6,08,500 6,08,500 56. Fisheries 35, Industries. 30 30 67. Other Revenue Expenditure pertaining to Agriculture and Cooperation Department 9, Land Revenue26, Miscellaneous Departments.27, Scientific Departments.39, Miscellaneous Social and Developmental Organisations. 3,64,000 3,64,000 Total, Agriculture and Co-operation Department. 10,02,580 10,02,580 Gujarat Legislature Secratariat 60. Parliament and State Legislature. 18, Parliament, State/Union Territory Legislatures. 3,000 3,000 Total, Gujarat Legislature 3,000 3,000 Secretariat Total-A, Expenditure on Revenue Account. 8,15,57,180 23,94,529 8,39,51,709 B-EXPENDITURE ON CAPITAL ACCOUNT 99. Appropriation to the Contingency Fund. 125, Appropriation to the Contingency Fund. 5,00,00,000 5,00,00,000 Total, Finance Department 5,00,00,000 5,00,00,000 Public Works Department 62. Capital outlay on Irrigation and Navigation. 98, Capital Outlay on Multi-purpose River Schemes.99, Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Commercial)100, Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Non- Commercial). 30 26,428 26,458 63. Capital Outlay on Electricity Schemes. 101, Capital Outlay on Electricity Schemes 2,00,000 2,00,000 64. Capital outlay on Public Works. 103, Capital Outlay on Public Works. 60 22,480 23,540 65. Expenditure on Capital for Gujarat. 101, Expenditure on Capital for Gujarat. 87,54,020 37,54,020 66. Capital Outlay on Ports. 110, Capital Outlay on Ports. 30 30 Total, Public Works Department. 39,54,140 48,908 40,03,048 Revenue Department 67. Compensation 92, Payment of 10,00,000 10,00,000 to Land holders Compensation to Landholder etc,on the abolition of Zamindari System. Total, Revenue Department 10,00,000 10,00,000 Panchayats and Health Department 69. Capital Outlay on Improvement of Public Health. 94, Capital Outlay on Improvement of Public Health. 21,03,000 21,03,000 Total, Panchayats and Health Department. 21,03,000 21,03,000 Agriculture and Co-operation Department 75. Capital Outlay on Industrial and Economic Development. 96, Capital Outlay on Industrial and Economic Development. 59,42,500 59,42,500 78. Capital Outlay on Schemes of Government Trading pertaining to Agriculture and Co- operation Department. 124, Capital Outlay on Schemes of Government Trading. 79,62,000 79,62,000 Total, Agriculture and Co-operation Department. 1,39,04,500 1,39,04,500 Total-B, Expenditure on Capital Account 7,09,61,640 48,908 7,10,10,548 C-EXPENDITURE UNDER DEBT HEADS Finance Department 82. Public Debt. Q- Public Debt- Loans from the Central Government. 93,00,000 93,00,000 83 Loans and Advances by State Government pertaining to Finance Q-Loans and Advances by State Government 18,50,000 18,50,000 Department Total, Finance Department 18,50,000 93,00,000 1,11,50,000 Public Works Department 86 Loans and Advances by State Government pertaining to Public Works Department Q-Loans and Advances by State Government 10 _ 10 Total, Public Works Department. 10 _ 10 Revenue Department 88 Loans and Advances by State Government pertaining to Revenue Department Q-Loans and Advances by State Government 10 10 Total, Revenue Department 10 _ 10 Education and Labour Department 91 Loans and Advances by State Government pertaining to Education and Labour Department Q-Loans and Advances by State Government 10 _ 10 Total, Education and Labour Department 10 10 Industries, Mines and Power Department 93 Public Debt. Q-Public Debt- Other Loans _ 79 79 Total, Industries, Mines and Power Department. 79 79 Agriculture and Co-operation Department 96 Loans and Advances by State Government pertaining to Agriculture and Co- operation Department. Q-Loans and Advances by State Government 10 10 Total, Agriculture and Co-operation Department 10 _ 10 Total, C- Expenditure under Debt Heads. 18,50,040 93,00,079 1,11,50,119 Grand Total 15,43,68,860 1,17,43,516 16,01,12,37

Act Metadata
  • Title: Gujarat (Supplementary) Appropriation Act, 1970
  • Type: S
  • Subtype: Gujarat
  • Act ID: 16803
  • Digitised on: 13 Aug 2025