Gujarat (Supplementary) Appropriation Act, 2014
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat (Supplementary) Appropriation Act, 2014 4 OF 2014 [18 March 2014] CONTENTS 1. Short title. 2. Issue of Rs. 40866209000 from and out of the Consolidated Fund of the State of Gujarat for the financial year 2013-2014. 3. Appropriation. Gujarat (Supplementary) Appropriation Act, 2014 4 OF 2014 [18 March 2014] AN ACT to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Gujarat for the services of the financial year ending on the thirty-first day of March, 2014. I t is hereby enacted in the Sixty-fifth Year of the Republic of India as follows:- 1. Short title. :- This Act may be called the Gujarat (Supplementary) Appropriation Act, 2014. 2. Issue of Rs. 40866209000 from and out of the Consolidated Fund of the State of Gujarat for the financial year 2013-2014. :- From and out of the Consolidated Fund of the State of Gujarat, there shall be paid and applied sums not exceeding those specified in column 3 of the Schedule hereto annexed amounting in the aggregate to the sum of four thousand eighty- six crores, sixty-two lakhs, nine thousand rupees towards defraying the several charges which will come in course of payment during the financial year ending on the thirty-first day of March, 2014, in respect of the services and purposes specified in column 2 of the Schedule. 3. Appropriation. :- The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Gujarat by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year. SCHEDULE (See sections 2 and 3) Demand No. of Vote/ Appropriation Services and Purposes Revenue / Capital Sums not exceeding Voted Charged on the Consolidated Fund Total Rs. Rs. Rs. 1 2 3 2 Agriculture Revenue 0 602000 602000 3 Minor Irrigation, Soil Conservation and Area Development Revenue 2114000 2114000 5 Co-operation Revenue 1444637000 0 1444637000 Capital 27261000 0 27261000 8 Education Department Revenue 700000 0 700000 9 Education Revenue 10868357000 237000000 11105357000 Capital 341807000 0 341807000 13 Energy Projects Capital 3999999000 0 3999999000 14 Other expenditure pertaining to Energy and Petrochemicals Department Capital 2000000000 0 2000000000 19 Other expenditure pertaining to Finance Department Capital 790000 0 790000 20 Repayment of debt pertaining to Finance Department and its services Revenue 0 12000 12000 21 Food, Civil Supplies and Consumer Affairs Department Revenue 31278000 0 31278000 22 Civil Supplies Revenue 1000 1818000 1819000 24 Other Expenditure pertaining to Food, Civil Supplies and Consumer Affairs Department. Revenue 0 1167000 1167000 26 Forest Revenue 0 850000 850000 Capital 43284000 0 43284000 29 Governor Revenue 0 1000 1000 31 Election Revenue 429735000 0 429735000 33 General Administration Department Revenue 3000 0 3000 35 Other expenditure pertaining to General Administration Department. Revenue 2439000 0 2439000 36 State Legislature Revenue 11722000 0 11722000 39 Medical and Public Health Revenue 281140000 0 281140000 40 Family Welfare Revenue 51616000 0 51616000 42 Home Department Revenue 46000 0 46000 43 Police Revenue 66223000 2000 66225000 44 Jails Revenue 252211000 0 252211000 46 Other expenditure pertaining to Home Department. Revenue 1136147000 139000 1136286000 Capital 20600000 0 20600000 47 Industries and Mines Department Revenue 175000 0 175000 48 Stationery and Printing Revenue 35496000 0 35496000 Capital 18947000 0 18947000 49 Industries Revenue 0 502000 502000 51 Tourism Revenue 709000 0 709000 52 Other Expenditure pertaining to Industries and Mines Department. Revenue 0 50317000 50317000 Capital 0 16620000 16620000 54 Information and Publicity Revenue 362500000 0 362500000 55 Other Expenditure pertaining to Information and Broadcasting Department. Revenue 1000 0 1000 57 Labour and Employment Capital 377500000 0 377500000 60 Administration of Justice Revenue 776000 25435000 26211000 61 Other expenditure pertaining to Legal Department Revenue 4854000 0 4854000 66 Irrigation and Soil Conservation Capital 1000 0 1000 70 Community Development Revenue 1553751000 0 1553751000 71 Rural Housing and Rural Development Revenue 0 4241000 4241000 72 Compensation and Assignments Revenue 1492946000 0 1492946000 73 Other expenditure pertaining to Panchayat, Rural Housing ana Rural Development Department Revenue 1418745000 0 1418745000 74 Transport Revenue 507522000 0 507522000 Capital 3000000000 0 3000000000 75 Other expenditure pertaining to Ports and Transport" Department Revenue 0 225000 225000 77 Tax Collection Charges (Revenue Department) Revenue 0 455000 455000 78 District Administration Revenue 1000 131000 132000 79 Relief on account of natural calamities. Capital 1000 0 1000 80 Dangs District Revenue 20168000 0 20168000 81 Compensation and Assignments Revenue 0 871000 871000 84 Non- Residential Buildings Revenue 268277000 2378000 270655000 Capital 3000 0 3000 85 Residential Buildings Revenue 25784000 0 25784000 86 Roads and Bridges Revenue 124189000 20000000 144189000 Capital 5093024000 10700000 5103724000 87 Gujarat Capital Construction Scheme Revenue 3486000 0 3486000 Capital 400000000 123308000 523308000 88 Other Other expenditure pertaining to Roads and Buildings Department Revenue 13258000 449770000 463028000 89 Science and Technology Department Revenue 149699000 0 149699000 92 Social Security and Welfare Revenue 51793000 2000000 53793000 Capital 14700000 0 14700000 93 Welfare of Scheduled Tribes Revenue 174300000 0 174300000 95 Scheduled Caste Sub- Plan Revenue 99735000 0 99735000 Capital 129920000 0 129920000 96 Tribal Area Sub-Plan Revenue 28360000 50000000 78360000 Capital 454289000 20000000 474289000 101 Urban Housing Revenue 40000 163300000 163340000 102 Urban Development Revenue 1574480000 0 1574480000 103 Compensation, Assignments and Tax Collection Charges. Revenue 1050000000 0 1050000000 105 Women and Child Development Department Revenue 150000 0 150000 106 Other expenditure pertaining to Women and Child Development Department Revenue 222075000 600000 222675000 Total: Revenue 23761639000 1011816000 24773455000 Capital 15922126000 170628000 16092754000 Grand Total: 39683765000 1182444000 40866209000
Act Metadata
- Title: Gujarat (Supplementary) Appropriation Act, 2014
- Type: S
- Subtype: Gujarat
- Act ID: 16805
- Digitised on: 13 Aug 2025