Gujarat (Supplementary) Appropriation Act, 2015
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat (Supplementary) Appropriation Act, 2015 4 OF 2015 [12 March 2015] CONTENTS 1. Short title 2. Issue of Rs. 58,18,48,77,000 from and our of the Consolidated Fund of the state of Gujarat for the financial year 2014-2015 3. Appropriation Gujarat (Supplementary) Appropriation Act, 2015 4 OF 2015 [12 March 2015] AN ACT to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Gujarat for the services of the financial year ending on the thirty-first day of March, 2015. It is hereby enacted in the Sixty-sixth Year of the Republic of India as follows:- 1. Short title :- This Act may be called the Gujarat (Supplementary) Appropriation Act, 2015. 2. Issue of Rs. 58,18,48,77,000 from and our of the Consolidated Fund of the state of Gujarat for the financial year 2014-2015 :- From and out of the Consolidated Fund of the State of Gujarat, there shall be paid and applied sums not exceeding those specified i n column 3 of the Schedule hereto annexed amounting in the aggregate to the sum of five thousand eight hundred eighteen crores, forty-eight lakhs, seventy-seven thousand rupees towards defraying the several charges which will come in course of payment during the financial year ending on the thirty-first day of March, 2015, in respect of the services and purposes specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Gujarat by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year. SCHEDULE (See sections 2 and 3) Demand No. of Vote/ AppropriationServices and PurposesRevenue / Capital Sums is not exceeding Voted Charged on the Consolidated Fund Total 1 2 3 2 Agriculture Revenue 156503000 39000 156542000 5 Co-operation Revenue 4035056000 0 4035056000 Capital 63169000 0 63169000 6 Fisheries Revenue 477512000 0 477512000 9 Education Revenue 16075818000 193200000 16269018000 13 Energy Projects Revenue 12060000000 0 12060000000 Capital 1780000000 0 1780000000 20 Repayment of debt pertaining to Finance Department and its Servicing Revenue 0 9000 9000 22 Civil Supplies Revenue 1166517000 33000 1166550000 24 Other Expenditure Pertaining to Food, Civil Supplies and Consumer Affairs Department Revenue 0 97000 97000 26 Forest Revenue 0 1222371000 1222371000 30 Council of Ministers Revenue 6802000 0 6802000 32 Public Service Commission Revenue 33620000 84137000 117757000 33 General Administration Department Revenue 1000 0 1000 35 Other Expenditure pertaining to General Administration Department Capital 111042000 0 111042000 38 Health and Family Welfare Department Revenue 1000 0 1000 39 Medical and Public Health Revenue 1306596000 0 1306596000 43 Police Revenue 2000 267000 269000 44 Jails Revenue 82791000 0 82791000 46 Other Expenditure pertaining to Home Department Revenue 227506000 0 227506000 48 Stationery and Printing Revenue 7828000 0 7828000 50 Mines and Minerals Revenue 855346000 0 855346000 51 Tourism Revenue 378000 0 378000 54 Information and Publicity Revenue 120187000 0 120187000 57 Labour and Employment Revenue 24854000 0 24854000 59 Legal Department Revenue 6574000 0 6574000 60 Administration of Justice Revenue 437029000 56898000 493927000 66 Irrigation and Soil Conservation Capital 6736383000 150000000 6886383000 67 Water Supply Revenue 222341000 0 222341000 68 Other Expenditure pertaining to Narmada, Water Resources, Water Supply and Kalpsar Department Revenue 0 600000000 600000000 70 Community Development Revenue 731815000 0 731815000 71 Rural Housing and Rural Development Revenue 0 1052500000 1052500000 Compensation 72 and Assignments Revenue 222305000 0 222305000 73 Other Expenditure pertaining to Panchayats, Rural Housing and Rural Development Department Revenue 1722580000 0 1722580000 76 Revenue Department Revenue 6079000 0 6079000 77 Tax Collection Charges (Revenue Department) Revenue 67269000 0 67269000 79 Relief on Account of Natural Calamities Revenue 72500000 0 72500000 80 Dang District Revenue 5649000 0 5649000 81 Compensation and Assignments Revenue 3221229000 11674000 3232903000 82 Other Expenditure pertaining to Revenue Department Revenue 13681000 0 13681000 85 Residential Buildings Revenue 0 353000 353000 86 Roads and Bridges Revenue 2000 0 2000 Capital 752677000 0 752677000 87 Gujarat Capital Construction Scheme Capital 106529000 100000 106629000 88 Other Expenditure pertaining to Roads and Buildings Department Revenue 7642000 20000000 27642000 89 Science and Technology Department Revenue 19999000 0 19999000 92 Social Security and Welfare Revenue 0 3000000 3000000 Capital 13377000 0 13377000 93 Welfare of Scheduled Revenue 20193000 0 20193000 Tribes 95 Scheduled Castes Sub- Plan Revenue 2000 0 2000 96 Tribal Area Sub-Plan Revenue 9099000 0 9099000 Capital 915499000 0 915499000 98 Youth Services and Cultural Activities Revenue 1000 0 1000 101 Urban Housing Revenue 0 881129000 881129000 102 Urban Development Revenue 7000 0 7000 105 Women and Child Development Department Revenue 80000 0 80000 106 Other Expenditure pertaining to Women and Child Development Department Revenue 0 7000000 7000000 Total: Revenue 43423394000 4132707000 47556101000 Capital 10478674000 150100000 10628776000 Grand Total: 53902070000 4282807000 58184877000
Act Metadata
- Title: Gujarat (Supplementary) Appropriation Act, 2015
- Type: S
- Subtype: Gujarat
- Act ID: 16806
- Digitised on: 13 Aug 2025