Gujarat Tax On Sale Of Electricity (Repeal) Act, 2002

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Tax on Sale of Electricity (Repeal) Act, 2002 9 of 2002 [] CONTENTS 1. Short title. 2. Repeal of Guj. 5 of 1985. Gujarat Tax on Sale of Electricity (Repeal) Act, 2002 9 of 2002 [] An Act to repeal the Gujarat Tax on Sale of Electricity Act, 1985. It is hereby enacted in the Fifty-third Year of the Republic of India as follows : 1. Short title. :- This Act may be called the 1 Gujarat Tax on Sale of Electricity (Repeal) Act, 2002. 1. Published in the Gujarat Government Gazette, Extraordinary, Part V, No. 13, dated 21.3.2002 at page 13-2. 2. Repeal of Guj. 5 of 1985. :- On and from the 1st April, 2002, the Gujarat Tax on Sale of Electricity Act, 1985 (Guj. 5 of 1985), shall stand repealed.

Act Metadata
  • Title: Gujarat Tax On Sale Of Electricity (Repeal) Act, 2002
  • Type: S
  • Subtype: Gujarat
  • Act ID: 17452
  • Digitised on: 13 Aug 2025