Gujarat (Third Supplementary) Appropriation Act, 1969

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat (Third Supplementary) Appropriation Act, 1969 22 of 1969 [18 December 1969] CONTENTS 1. Short Title 2. Issue Of Rs. 20,84,80,898 Out Of The Consolidated Fund Of The State Of Gujarat For The Year 1969-70 3. Appropriation SCHEDULE 1 :- SCHEDULE I Gujarat (Third Supplementary) Appropriation Act, 1969 22 of 1969 [18 December 1969] An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State of Gujarat for the services of the year ending on the thirty-first day of March, 1970. It is hereby enacted in the Twentieth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Gujarat (Third Supplementary) Appropriation Act, 1969. 2. Issue Of Rs. 20,84,80,898 Out Of The Consolidated Fund Of The State Of Gujarat For The Year 1969-70 :- From and out of the Consolidated Fund of the State of Gujarat, there shall be paid and applied sums not exceeding those specified in column 4 of the Schedule hereto annexed amounting in the aggregate to the sum of twenty crores, eighty-foul lakhs, eighty thousand, eight hundred and ninety eight rupees towards defraying the several charges which will come in course of payment during the financial year ending on the thirty-first day of March, 1970 in respect of the services and purposes specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Gujarat by this Act shall "be appropriated for the services and purposes expressed in the Schedule in relation to the said year. SCHEDULE 1 SCHEDULE I (See sections 2 and 3) Sr. No. Services and purposes Heads of Accounts Sums not exceeding Voted by the Legislative Assembly Charged on the Consolidated Fund Total 1 2 3 4 Rs. Rs. Rs. A EXPENDITURE ON REVENUE ACCOUNT General Administration Department 1 State Legislature 18, Parliament, State/ Union Territory Legislatures. 75,000 .. 75,000 2 General Administration Depart-ment. 19, General Administration 20,85 .. 20,855 Total, General Administration Department 95,855 .. 95,855 Finance Department 6 Sales Tax 12, Sales Tax 82,000 .. 82,000 9 Finance Department 19, General Administration. 56,000 .. 56,000 Total, Finance Department 1,38,000 .. 1,38,000 Legal Department 12 Legal Department 19, General Administration. 52,000 .. 52,000 13 Administration of Justice. 21, Administration of Justice. 54,200 50,000 1,04,200 Total, Legal Department 1,06,200 50,000 1,56,200 Public Works Department 16 Public Works 19, General 10 .. 10 16 Public Works Department 19, General Administration. 10 .. 10 17 Irrigation and Navigation. 42, Multipurpose River Schemes. 13, Irrigation, Navigation, Embankment and Drainage Works (Commercial) 44, Irrigation, Navigation, Embankment and Drainage Works (Non- commercial). 66,020 .. 66,020 18 Public Works 50, Public Works. 20 .. 20 Total, Public Works Department 66,050 .. 66,050 Revenue Department 21 Land Revenue 9, Land Revenue. 1,56,000 .. 1,56,000 24 Revenue Department 19, General Administration. 28,703 .. 28,703 26 Dangs District 33-A, Dangs District. 14,72,800 .. 14,72,800 28 Famine Relief. 64, Famine Relief. 15,02,90,000 .. 15,02,90,000 27 Other Revenue Expenditure pertaining to Revenue Department. 71, Miscellaneous. 76, Other Miscellaneous Compensations and Assignments. 1,00,00,000 .. 1,00,00,000 Total, Revenue Department 16,19,47,503 .. 16,19,47,503 Panchayats and Health Department 30 Medical 26, Medical 5,48,145 .. 5,48,145 31 Public Health 30, Public Health 10 .. 10 Total, Panchayats and Health Department 5,48,155 .. 5,48,155 Education and Labour Department 37 Education 28, Education 31,00,000 636 31,00,636 38 Labour and 38, Labour and 50,000 .. 50,000 Employment and Miscellaneous. Employment 71, Miscellaneous. Total, Education and Labour Department. 31,50,000 636 31,50,636 Home Department 40 Taxes on Vehicles and other Taxes and Duties Pertain-ing to Home Department 11, Taxes on Vehicles 13, Other Taxes and Duties 1,28,400 .. 1,28,400 41 Home Department 10, General Administration. 2,82,000 .. 2,82,000 44 Other Revenue Expenditure pertaining to Home Department. 26, Miscellaneous Departments 39, Miscellaneous Social and Developmental Organisations 71, Miscellaneous 1,58,000 .. 1,58,000 Total, Home Department 5,68,400 .. 5,68,400 Industries, Mines and Power Department 47 Industries 35, Industries .. 9,400 9,400 Total-Industries, Mines and Power Department .. 9,400 9,400 Agriculture and Co-operaiton Department 52 Agriculture 33, Agriculture 26,00,026 36,959 26,36,985 54 Co-operation 34, Co- operation 22,50,000 .. 22,50,000 56 Forest 70, Forest .. 2,956 2,956 Total, Agriculture and Co-operation Department 48,50,026 39,915 48,89,941 Civil Supplies Department 59 Miscellaneous Departments 26, Miscellaneous Departments 10 .. 10 Total Civil Supplies Department 10 .. 10 Total A. Expenditure on Revenue Account 17,14,70,199 99,951 17,16,70,150 B EXPENDITURE ON CAPITAL ACCOUNT Public Works Department 62 C it l tl 98 C it l 120 170 290 62 Capital outlay on Irrigation and Navigation 98, Capital Outlay on Multipurpose River Schemes. 99, Capital Outlay on Irrigation, Navigation Embankment and Drainage Works (Commercial). 100, Capital Outlay on Irrigation, Navigation, Embankment and Drainage Works (Non- Commercial). 120 170 290 64 Capital Outlay on Public Works 103, Capital outlay on Public Works. 30 .. 30 Expenditure on Capital for Gujarat 107, Expenditure on Capital for Gujarat 30 .. 30 Total, Public Works Department 180 170 350 Revenue Department 68 Capital Outlay on other works pertaining to Revenue Department 109, Capital Outlay on other works. 7,84,300 3,75,000 11,59800 Total, Revenue Department 7,84,300 3,75,000 11,59,300 Home Department 71 Capital Outlay on Industrial and Economic Development 88, Capital Outlay on Industrial and Economic Development 1,69,800 .. 1,69,800 Total, Home Department 1,69,800 .. 1,69,800 Agriculture and Co-operation Department 74 Capital Outlay on Agriculture 96, Capital Outlay on Schemes of Agri-cultural Improvement .. 1,278 1,278 and Research. 77 Capital Outlay on Forests. 119, Capital Outlay on Forests. 80,000 .. 80,000 Total, Agriculture and Co-operation Department 80,000 1,278 81,278 Total,-B, Expenditure on Capital Account 10,34,280 3,76,448 14,10,728 C EXPENDITURE UNDER DEBT HEADS Public Works Department 86 Loans and Advances pertaining to Public Works Department Q-Loans and Advances by State Government 10 .. 10 Total, Public Works Department 10 .. 10 Revenue Department 88 Loans and Advances pertaining to Revenue Department. Q-Loans and Advances by State Government 3,50,00,000 .. 3,50,00,000 Total, Revenue Department 3,50,00,000 .. 3,50,00,000 Education and Labour Department 91 Loans and Advances pertaining to the Education and Labour Department. Q-Loans and Advances by State Government. 5,00,000 .. 5,00,000 Total, Education and Labour Department 5,00,00 .. 5,00,000 Industries, Mines and Power Department 94 Loans and Advances pertaining to the Industries, Mines and Power Department Q-Loans and Advances by State Government 10 .. 10 Total, Industries, Mines and Power Department 10 .. 10 Total, C Expenditure under Debt Heads 3,5,00,020 .. 3,5,00,020 GRAND TOTAL 20 80 04 499 4 76 399 20 84 80 898 GRAND TOTAL 20,80,04,499 4,76,399 20,84,80,898

Act Metadata
  • Title: Gujarat (Third Supplementary) Appropriation Act, 1969
  • Type: S
  • Subtype: Gujarat
  • Act ID: 16807
  • Digitised on: 13 Aug 2025