Gujarat Water Users Participatory Irrigation Management Act, 2007

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Gujarat Water Users Participatory Irrigation Management Act, 2007 18 of 2007 [May 16th, 2007] CONTENTS CHAPTER 1 :- PRELIMINARY CHAPTER 2 :- ESTABLISHMENT OF WATER USERS ASSOCIATION CHAPTER 3 :- PARTICIPATORY IRRIGATION MANAGEMENT AND OTHER FUNCTIONS OF ASSOCIATION CHAPTER 4 :- FINANCE, ACCOUNTS, AUDIT AND REPORTS AND ASSOCIATION CHAPTER 5 :- CONSTITUTION OF MANAGING COMMITTEE CHAPTER 6 :- FUNCTIONS OF COMMITTEE CHAPTER 7 :- OFFENCES AND PENALTIES CHAPTER 8 :- MISCELLANEOUS CHAPTER 9 :- PANCHAYAT MINOR CANAL Gujarat Water Users Participatory Irrigation Management Act, 2007 18 of 2007 [May 16th, 2007] An Act to provide for participatory irrigation management by water users in the State of Gujarat. It is hereby enacted in the Fifty- eighth Year of the Republic of India as follows: CHAPTER 1 PRELIMINARY CHAPTER 2 ESTABLISHMENT OF WATER USERS ASSOCIATION CHAPTER 3 PARTICIPATORY IRRIGATION MANAGEMENT AND OTHER FUNCTIONS OF ASSOCIATION CHAPTER 4 FINANCE, ACCOUNTS, AUDIT AND REPORTS AND ASSOCIATION CHAPTER 5 CONSTITUTION OF MANAGING COMMITTEE CHAPTER 6 FUNCTIONS OF COMMITTEE CHAPTER 7 OFFENCES AND PENALTIES CHAPTER 8 MISCELLANEOUS CHAPTER 9 PANCHAYAT MINOR CANAL

Act Metadata
  • Title: Gujarat Water Users Participatory Irrigation Management Act, 2007
  • Type: S
  • Subtype: Gujarat
  • Act ID: 17510
  • Digitised on: 13 Aug 2025