Haryana And Punjab Agricultural Universities (Haryana Amendment) Act, 1997

S Punjab and Haryana 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Haryana And Punjab Agricultural Universities (Haryana Amendment) Act, 1997 22 of 1997 CONTENTS 1. Short Title 2. Amendment Of Section 34 Of Central Act 16 Of 1970 Haryana And Punjab Agricultural Universities (Haryana Amendment) Act, 1997 22 of 1997 AN ACT to amend the Haryana and Punjab Agricultural Universities Act, 1970, in its application to the State of Haryana. Be it enacted by the Legislature of the State of Haryana in the Forty-eight Year of the Republic of India as follows: - 1 For Statement of Objects and Reasons, see Haryana Government Gazette (Extraordinary), 1997, dated 19.07.1997, page-1566. 1. Short Title :- This Act may be called the Haryana and Punjab Agricultural Universities (Haryana Amendment) Act, 1997. 2. Amendment Of Section 34 Of Central Act 16 Of 1970 :- I n sub-section (4) of section 34 of the Haryana and Punjab Agricultural Universities Act, 1970, for the words and sign "Examiner, Local Fund Accounts", the words and signs "Director, Local Audit, Haryana shall be substituted.

Act Metadata
  • Title: Haryana And Punjab Agricultural Universities (Haryana Amendment) Act, 1997
  • Type: S
  • Subtype: Punjab and Haryana
  • Act ID: 21654
  • Digitised on: 13 Aug 2025