Haryana Development Andregulation Of Urban Areas (Amendment) Act, 2014

S Punjab and Haryana 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Haryana Development Andregulation Of Urban Areas (Amendment) Act, 2014 15 OF 2014 CONTENTS 1. Short title 2. Amendment of Section 3 of Haryana Act 8 of 1975 Haryana Development Andregulation Of Urban Areas (Amendment) Act, 2014 15 OF 2014 An Act further to amend the Haryana Development and Regulation of Urban Areas Act, 1975. Be it enacted by the Legislature of the State of Haryana in the Sixty-fifth Year of the Republic of India as follows :- 1. Short title :- This Act may be called the Haryana Development and Regulation of Urban Areas (Amendment) Act, 2014. 2. Amendment of Section 3 of Haryana Act 8 of 1975 :- I n Sub-section (4) of Section 3 of the Haryana Development and Regulation of Urban Areas Act, 1975, for the word "four", the word "five" shall be substituted.

Act Metadata
  • Title: Haryana Development Andregulation Of Urban Areas (Amendment) Act, 2014
  • Type: S
  • Subtype: Punjab and Haryana
  • Act ID: 21672
  • Digitised on: 13 Aug 2025