Haryana Legislative Assembly Speakers And Deputy Speakers Salaries And Allowances (Amendment) Act, 2009
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Haryana Legislative Assembly Speakers And Deputy Speakers Salaries And Allowances (Amendment) Act, 2009 3 of 2009 CONTENTS 1. Short Title 2. Amendment Of Section 5 Of Haryana Act 3 Of 1975 Haryana Legislative Assembly Speakers And Deputy Speakers Salaries And Allowances (Amendment) Act, 2009 3 of 2009 AN ACT further to amend the Haryana Legislative Assembly Speaker's and Deputy Speaker's Salaries and Allowances Act. 1975. Be it enacted by the Legislature of the State of Haryana in the Sixtieth Year of the Republic of India as follows :-- 1. Short Title :- This Act may be called the Haryana Legislative Assembly Speakers and Deputy Speakers Salaries and Allowances (Amendment) Act, 2009. 2. Amendment Of Section 5 Of Haryana Act 3 Of 1975 :- In section 5 of the Haryana Legislative Assembly Speakers and Deputy Speakers Salaries and Allowances Act, 1975, for the words "a car", the words and sign "two cars", shall be substituted.
Act Metadata
- Title: Haryana Legislative Assembly Speakers And Deputy Speakers Salaries And Allowances (Amendment) Act, 2009
- Type: S
- Subtype: Punjab and Haryana
- Act ID: 21690
- Digitised on: 13 Aug 2025