Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Haryana Murrah Buffalo And Other Milch Animal Breed (Preservation And Development Of Animal Husbandry And Dairy Development Sector) Amendment Act, 2002 16 of 2002 CONTENTS 1. Short Title 2. Amendment Of Section 2 Of Haryana Act 6 Of 2001 3. Amendment Of Section 6 Of Haryana Act 6 Of 2001 4. Repeal And Saving Haryana Murrah Buffalo And Other Milch Animal Breed (Preservation And Development Of Animal Husbandry And Dairy Development Sector) Amendment Act, 2002 16 of 2002 AN ACT Further to amend the Haryana Murrah Buffalo and Other Milch Animal Breed (Preservation and Development of Animal Husbandry and Dairy Development Sector) Act, 2001. Be it enacted by the Legislature of the State of Haryana in the Fifty-third Year of the Republic of India as follows:- 1. Short Title :- (1) This Act may be called the Haryana Murrah Buffalo and other Milch Animal Breed (Preservation and Development of Animal Husbandry and Dairy Development Sector) Amendment Act, 2002. 2. Amendment Of Section 2 Of Haryana Act 6 Of 2001 :- After clause (f) of section 2 of the Haryana Murrah Buffalo and Other Milch Animal Breed (Preservation and Development of Animal Husbandry and Dairy Development Sector) Act, 2001 (hereinafter called the principal Act), the following clause shall be inserted, namely:- (ff) "lean period" means the period commencing from 1st April and ending on 30th June of every year when milk production gets reduced due to climatic and biological reasons;. 3. Amendment Of Section 6 Of Haryana Act 6 Of 2001 :- For sub-section (1) of section 6 of the principal Act, the following subsection shall be substituted, namely:- "(1) For the purposes of this Act and subject to the rules made thereunder, a cess not exceeding fifteen paise per litre shall be imposed on the licensed capacity of a milk plant; Provided that during the lean period the cess at the above rate shall be imposed on the seventy-five percent of the licensed capacity of a milk plant; Provided further that no cess shall be levied on the day (s) when a milk plant remains closed for the reasons beyond the control of its management." 4. Repeal And Saving :- (1 ) The Haryana Murrah Buffalo and Other Milch Animal Breed (Preservation and Development of Animal Husbandry and Dairy Development Sector) Amendment Ordinance, 2002 (Haryana Ordinance No. 1 of 2002), is hereby repealed. (2) Notwithstanding such repeal, anything done or any action taken under the principal Act, as amended by the said Ordinance, shall be deemed to have been done or taken under the principal Act, as amended by this Act.