Haryana Private Universities (Second Amendment) Act, 2009

S Punjab and Haryana 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Haryana Private Universities (Second Amendment) Act, 2009 11 of 2009 CONTENTS 1. Short Title 2. Amendment Of Schedule To Haryana Act 32 Of 2006 3. Repeal And Saving Haryana Private Universities (Second Amendment) Act, 2009 11 of 2009 An ACT further to amend the Haryana Private Universities Act, 2006. Be it enacted by the Legislature of the State of Haryana in the Sixtieth Year of the Republic of India as follows:-- 1. Short Title :- This Act may be called the Haryana Private Universities (Second Amendment) Act. 2009. 2. Amendment Of Schedule To Haryana Act 32 Of 2006 :- In the Schedule to the Haryana Private Universities Act, 2006, the following columns and entries thereunder shall be added, namely:-- "Serial Number Name of University Location 1 O.P. Jindal Global University District Sonipat". 3. Repeal And Saving :- (1) The Haryana Private Universities (Amendment) Ordinance, 2009 (Haryana Ordinance No. 4 of 2009), is hereby repealed. (2) Notwithstanding such repeal, anything done or any action taken under the principal Act, as amended by the said Ordinance, shall be deemed to have been done or taken under the principal Act, as amended by this Act.

Act Metadata
  • Title: Haryana Private Universities (Second Amendment) Act, 2009
  • Type: S
  • Subtype: Punjab and Haryana
  • Act ID: 21725
  • Digitised on: 13 Aug 2025