Himachal Pradesh State Legislature Proceedings (Protection Of Publication) Act, 1977

S Himachal Pradesh 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Himachal Pradesh State Legislature Proceedings (Protection Of Publication) Act, 1977 3 of 1978 [13 February 1978] CONTENTS 1. Short Title And Commencement 2. Definition 3 . Publication Of Reports Of Himachal Pradesh State Legislature Proceedings Privilege 4 . A c t Also To Apply To Himachal Pradesh State Legislature Proceedings Broadcast By Wireless Telegraphy Himachal Pradesh State Legislature Proceedings (Protection Of Publication) Act, 1977 3 of 1978 [13 February 1978] An Act, to protect the publication if reports of proceedings of the Himachal Pradesh State Legislature. BE it enacted by the Legislative Assembly of Himachal Pradesh in the Twenty-eighth Year of the Republic of India as follows:- 1. For Statement of Objects and Reasons see R.H.P. Extra., dt. 31-12-1977, P.1206. 1. Short Title And Commencement :- (1) This Act may be called the Himachal Pradesh State Legislature Proceedings (Protection of Publication) Act, 1977. (2) It shall come into force at once. 2. Definition :- In this Act "newspapers" mean any printed periodical work containing public news or comments on public news, and includes a news agency supplying material for publication in a newspaper. 3. Publication Of Reports Of Himachal Pradesh State Legislature Proceedings Privilege :- (1) Save as otherwise provided in sub-section (2), no person shall be liable to any proceedings, civil or criminal, in any court in respect of the publication in a newspaper of a substantially true report of any proceedings of the Himachal Pradesh State Legislature, unless the publication is proved to have been made with malice. (2) Nothing in sub-section (1) shall be construed as protecting the publication of any matter, the publication of which is not for the public good. 4. Act Also To Apply To Himachal Pradesh State Legislature Proceedings Broadcast By Wireless Telegraphy :- The Act shall apply in relation to reports or matters broadcast by means of wireless telegraphy as part of any programme or service provided by means of a broadcasting station as it applied in relation to reports or matters published in a newspaper.

Act Metadata
  • Title: Himachal Pradesh State Legislature Proceedings (Protection Of Publication) Act, 1977
  • Type: S
  • Subtype: Himachal Pradesh
  • Act ID: 17943
  • Digitised on: 13 Aug 2025