Himachal Pradesh Tax On Luxuries (In Hotels And Lodging Houses) Amendment Act, 1999
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Himachal Pradesh Tax On Luxuries (In Hotels And Lodging Houses) Amendment Act, 1999 CONTENTS 1. Short Title 2. Amendment Of Section 2 Himachal Pradesh Tax On Luxuries (In Hotels And Lodging Houses) Amendment Act, 1999 An Act further to amend the Himachal Pradesh Tax on Luxuries (in Hotels and Lodging Houses) Act, 1979 (Act No. 15 of 1979). BE it enacted by the Legislative Assembly of Himachal Pradesh in the Fiftieth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Himachal Pradesh Tax on Luxuries (in Hotels and Lodging Houses) Amendment Act, 1999. 2. Amendment Of Section 2 :- In section 2 of the Himachal Pradesh Tax on Luxuries (in Hotels and Lodging Houses) Act, 1979, in clause (e), for the word "twenty- five", the word "fifty" shall be substituted.
Act Metadata
- Title: Himachal Pradesh Tax On Luxuries (In Hotels And Lodging Houses) Amendment Act, 1999
- Type: S
- Subtype: Himachal Pradesh
- Act ID: 17947
- Digitised on: 13 Aug 2025