Hindu Widows Re Marriage (Repeal) Act, 1983

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com HINDU WIDOWS' RE MARRIAGE (REPEAL) ACT, 1983 24 of 1983 [31st August, 1983] CONTENTS 1. Short title 2. Repeal of Act 15 of 1856 HINDU WIDOWS' RE MARRIAGE (REPEAL) ACT, 1983 24 of 1983 [31st August, 1983] An Act to repeal the Hindu Widows' Re-marriage Act, 1856. BE it enacted by Parliament in the Thirty fourth Year of the Republic of India as follows:- 1. Short title :- This Act may be called The Hindu Widows' Re-marriage (Repeal) Act, 1983. 2. Repeal of Act 15 of 1856 :- The Hindu Widows' Re-marriage Act, 1856 is hereby repealed.

Act Metadata
  • Title: Hindu Widows Re Marriage (Repeal) Act, 1983
  • Type: C
  • Subtype: Central
  • Act ID: 10658
  • Digitised on: 13 Aug 2025