Hire-Purchase (Repeal) Act, 2005
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com HIRE-PURCHASE (REPEAL) ACT, 2005 31 of 2005 [23rd June, 2005] CONTENTS 1. Short title 2. Repeal of Act 26 of 1972 HIRE-PURCHASE (REPEAL) ACT, 2005 31 of 2005 [23rd June, 2005] An Act to repeal the Hire-purchase Act, 1972. BE it enacted by Parliament in the Fifty-sixth Year of the Republic of India as follows:-- 1. Short title :- Section This Act may be called the Hire-purchase (Repeal) Act, 2005. 2. Repeal of Act 26 of 1972 :- Section This Hire-purchase Act, 1972 is hereby repealed.
Act Metadata
- Title: Hire-Purchase (Repeal) Act, 2005
- Type: C
- Subtype: Central
- Act ID: 10663
- Digitised on: 13 Aug 2025