Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com INDIAN BUREAU OF MINES (SENIOR PERSONAL ASSISTANTS) RECRUITMENT RULES, 1990 CONTENTS 1. Short title and commencement 2. Number of post, classification and scale of pay 3. Method of recruitment, age limit, qualifications, etc 4. Disqualification 5. Power to relax 6. Saving SCHEDULE 1 :- SCHEDULE INDIAN BUREAU OF MINES (SENIOR PERSONAL ASSISTANTS) RECRUITMENT RULES, 1990 G.S.R. 413, dated 4th May, 19901' .-In exercise of the powers conferred by the proviso to Art.309 of the Constitution, the President hereby makes the following rules regulating the method of recruitment to the post of Senior Personal Assistant in the Indian Bureau of Mines, namely :- 1. Short title and commencement :- (1) These rules may be called the Indian Bureau of Mines (Senior Personal Assistant) Recruitment Rules, 1990. (2) They shall come into force on the date of their publication in the Official Gazette. 2. Number of post, classification and scale of pay :- The number of the said post, its classification and the scale of pay attached thereto shall be as specified in Columns 2 to 4 of the Schedule annexed to these rules. 3. Method of recruitment, age limit, qualifications, etc :- T h e method of recruitment, age limit, qualifications, and other matters relating to the said post shall be as specified in Columns 5 to 14 of the said Schedule. 4. Disqualification :- No person,- (a) who, has entered into or contracted a marriage with person having a spouse living, or (b) who having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for appointment to any of the said posts : Provided that the Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule. 5. Power to relax :- Where the Central Government is of the opinion that it is necessary or expedient so to do, it may, by order, for reasons to be recorded in writing, and in consultation with the Union Public Service Commission, relax any of the provisions of these rules with respect to any class or category of persons. 6. Saving :- Nothing in these rules shall affect reservations, relaxation of age limit and other concessions required to be provided for the Scheduled Castes, and Scheduled Tribes, the Ex-Servicemen and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard. SCHEDULE 1 SCHEDULE Name of No. of post. Classification Scale of Whether Age limit post. pay. selection or for direct non- selec- recruits. tion post. 1 2 J 4 5 6 Senior 3* (1989) General Rs. 2000- 60- Non Not exceeding Personal *subject to Central 2300-EB- selection. 30 years. Assistant. variation Service. 3200. (Relaxable for dependent Group 'B' Government on work- Gazetted. servants upto load. 5 years in ac cordance with the instruc tions or or ders issued by the Central Govt. from time to time in this re gard). Note: The crucial date for determin ing the age limit shall be the closing date for re ceipt of appli cations from candidates in India (and not the closing date prescri bed for those in Assam, Meghalaya, Arunachal Pradesh, Mizorani, Manipur, Nagatand, Tripura, Sik- kim. Ladakh Division of J&K State. Lahaul & Spiti District and Pangi Sub-Division of Chamba district of Himachal Pradesh. Andaman and Nicobar Islands or La- kshadweep.)