Indian Forest Service (Fixation Of Cadre Strength) Eleventh Amendment Regulations, 2009
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Indian Forest Service (Fixation Of Cadre Strength) Eleventh Amendment Regulations, 2009 [18 December 2009] CONTENTS 1. Section 1 2. Section 2 Indian Forest Service (Fixation Of Cadre Strength) Eleventh Amendment Regulations, 2009 [18 December 2009] G.S.R.911(E).--In exercise of the powers conferred by sub-section (1) of Section 3 of the All India Services Act, 1951 (61 of 1951), read with sub-rule 2 of rule 4 of the Indian Forest Service (Cadre) Rules, 1966 the Central Government in consultation with the Government of Tamil Nadu hereby makes the following regulations further to amend the Indian Forest Service (Fixation of Cadre Strength) Regulations,, 1966 namely:- 1. Section 1 :- (i) These Regulations shall be called the Indian Forest Service (Fixation of Cadre Strength) Eleventh Amendment Regulations, 2009. (ii) They shall come into force on the date of their publication in the Official Gazette. 2. Section 2 :- In the Schedule to the Indian Forest Service ((Fixation of Cadre Strength) Regulations, 1966, for the heading "Tamil Nadu" and the entries occurring there under, the following shall be substituted, namely:- TAMIL NADU Senior Duty Posts under 90 the State Government Principal Chief Conservator of Forests (Head of Forest Force), Chennai 1 Principal Chief Conservator of Forests, Chief Wild Life Warden 1 Additional Principal Chief Conservator of Forests (Administration) 1 Additional Principal Chief Conservator of Forests (Afforestation) 1 Additional Principal Chief Conservator of Forests & Director, TNFA, Coimbatore 1 Additional Principal Chief Conservator of Forests (Forest Conservation Act) 1 Additional Principal Chief Conservator of Forests (Personnel & Vigilance) 1 Additional Principal Chief Conservator of Forests (Planning & Budgeting) 1 Additional Principal Chief Conservator of Forests (Research) 1 Additional Principal Chief Conservator of Forests (Social Forestry & Extension) 1 Additional Principal Chief Conservator of Forests (Wildlife) 1 Additional Principal Chief Conservator of Forests (Working Plan) 1 Chief Conservator of Forests (Biodiversity Conservation) 1 Chief Conservator of Forests (CDM) 1 Chief Conservator of Forests & Director, AAZP 1 Chief Conservator of Forests & Field Director, Annamalai Tiger Reserve 1 Chief Conservator of Forests & Field Director, Kalakad Mundanthurai Tiger Reserve 1 Chief Conservator of Forests & Field Director, Mudumalai Tiger Reserve 1 Chief Conservator of Forests (Forest Consolidation) 1 Chief Conservator of Forests (Forest Utilization) 1 Chief Conservator of Forests (Forestry Extension) 1 Chief Conservator of Forests (GIS) 1 Chief Conservator of Forests (Headquarters) 1 Chief Conservator of Forests (HRD) 1 Chief Conservator of Forests (Planning & Development) 1 Chief Conservator of Forests & Principal, TNFTC Vaigai Dam 1 Chief Conservator of Forests (Project Formulation) 1 Chief Conservator of Forests (Protection) 1 Chief Conservator of Forests (Publicity) 1 Chief Conservator of Forests (Research) 1 Chief Conservator of Forests (Wildlife) 1 Chief Conservator of Forests, Working Plan, Coimbatore 1 Chief Conservator of Forests, Working Plan, Salem 1 Chief Conservator of Forests, Working Plan, Trichy 1 Chief Conservator of Forests, Working Plan, Vellore 1 Conservator of Forests & Additional Director, AAZP 1 Conservator of Forests, Genetics, Coimbatore 1 Conservator of Forests, Planning & Development 1 Wildlife Warden, Chennai 1 Wildlife Warden, Nagai 1 Wildlife Warden, Ramanathapuram 1 (1) Total Senior Duty Posts 90 (2) Central Deputation Reserve not exceeding 20 % of Item 1 above 18 (3) State Deputation Reserve not exceeding 25 % of Item 1 above 22 (4) Training Reserve not exceeding 3.5 % of Item 1 above 3 (5) Leave Reserve and Junior Post Reserve not exceeding 16.5 % of Item 1 above 14 (6) Posts to be filled by Promotion under Rule 9 of the Indian Forest Service (Recruitment) Rules, 1966 not exceeding 33.3% of items 1, 2, 3 & 4 above 44 (7) Posts to be filled up by Direct Recruitment (Items 1+2+3+4+5 - 6 above) 103 Total Authorized Strength (Items 6 + 7 above) 147 [F. No. 16016/04/2009-AIS-II(A)] HARISH C. RAI, Desk Officer Note-1:-Prior to the issue of this Notification, the total authorized strength of the IFS Cadre of Tamil Nadu was 148. Note 2.:--The Principal Regulations were notified vide notification No.6/1/66- AIS(IV), dated 30.10.1966 as GSR No. 1672 in the Extraordinary Gazette of India dated 31.10.1966 and Indian Forest Service (Fixation of Cadre Strength) Regulations, 1966 have been amended, vide GSR Nos. given below: S. No. GSR No. Date of Publication S. No. GSR No. Date of Publication 1 1673 30.10.66 16 47(E) 20.01.72 2 17 07.01.67 17 48(E) 20.01.72 3 653 06.05.67 18. 478(E) 04.12.72 4 654 06.05.67 19. 192(E) 02.04.73 5 689 13.05.67 20. 321(E) 27.06.73 6 1083 08.06.68 21. 391(E) 10.08.73 7 1887 09.08.69 22. 142 24.01.71 8 80 17.01.70 23. 28(E) 08.05.71 9 485 21.03.70 24. 273(E) 11.01.72 10 545 04.04.70 25. 300(E) 20.01.72 11 1802 24.10.70 26. 812 29.04.72 12 135 24.01.75 27. 2227 16.08.75 13 136 24.01.71 28. 71 17.01.76 14 665 08.05.71 29. 407(E) 16.06.76 15 45(E) 20.01.72 30. 1064 24.07.76 31. 444 (E) 06.07.76 81. 352E 10.3.89 32. 750(E) 03.08.76 82. 553E 16.5.89 33. 93(E) 26.02.77 83. 455 01.07.89 34. 631 (E) 05.10.77 84. 832 11.11.89 35. 13(E) 06.01.78 85. 916 16.12.89 36. 360(E) 13.07.78 86. 933 30.12.89 37. 436(E) 29.08.78 87. 590 22.09.90 38. 486(E) 25.08.80 88. 603 29.09.90 39. 562(E) 30.09.80 89. 728 08.12.90 40. 626E 03.11.80 90. 730 08.12.90 41. 631E 04.11.80 91. 125(E) 05.03.91 42. 21E 17.01.81 92. 246 13.04.91 43. 31E 23.01.81 93. 473 24.08.91 44. 84(E) 27.02.81 94. 527 14.09.91 45. 456(E) 09.05.81 95. 565 05.10.91 46. 360(E) 23.05.81 96. 584 19.10.91 47. 276(E) 02.06.81 97. 538(E) 06.08.93 48. 386(E) 09.06.81 98. 685(E) 04.11.93 49. 602(E) 16.11.81 99. 687(E) 04.11.93 50. 604(E) 17.11.81 100. 514 22.10.94 51. 653(E) 10.12.81 101. 513 22.10.94 52. 657(E) 11.12.81 102. 321E 31.03.95 53. 294(E) 01.04.82 103. 213 29.04.95 54. 354(E) 26.04.82 104. 278 10.06.95 55. 356(E) 27.04.82 105. 264 06.06.95 56. 778(E) 31.05.82 106. 339 22.07.95 57. 530(E) 20.08.82 107. 375 12.08.95 58. 24E 12.01.83 108. 480 18.11.95 59. 126(E) 28.02.85 109. 479 18.11.95 60. 308(E) 26.03.85 110 503 02.12.95 61. 327E 29.03.85 111 537 09.12.95. 62. 489E 12.06.85 112 75E 05.02.96 63. 266 12.04.86 113 77E 05.02.96 64. 654 30.08.86 114 231 08.06.96 65. 763. 20.09.86 115 233 08.06.96 66. 798. 27.09.86 116 589E 26.12.96 67. 796 27.09.86 117 587E 26.12.96 68. 835 04.10.86 118 585E 26.12.96 69. 837 04.10.86 119 17E 17.01.97 70. 880 18.10.86 120 413 20.12.97 71. 164 14.03.87 121 741E 31.12.97 72. 407 30.05.87 122 40 29.01.98 73. 619 15.03.87 123 617E 14.01.98 74. 802 31.10:87 124 372 10.12.99 75. 826 07.11.87 125 374 10.12.99 76. 835 14.10.87 126 824E 21.10.2000 77. 836 14.11.87 127 827E 21.10.2000 78. 432E 06.04.88 128 830E 21.10.2000 79. 546E 04.05.88 129 141 27.04.2002 80. 834E 03.08.88 130 143 27.04.2002
Act Metadata
- Title: Indian Forest Service (Fixation Of Cadre Strength) Eleventh Amendment Regulations, 2009
- Type: S
- Subtype: Tamil Nadu
- Act ID: 22730
- Digitised on: 13 Aug 2025